High Courts13 Oct 1942Allowed
Mussammat Sahodra Vs Ram Babu
Bombay High Court · (1943) 45 BOMLR 350
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 1(2), 2
COURT ARCHIVE
Bombay High Court judgments, 1942
200 judgments · page 3 of 10
High Courts10 Oct 1942Dismissed
Nargisbai D.B. Acidwala Vs Jehangir Homusji Mody
Bombay High Court · (1943) 45 BOMLR 104
High Courts09 Oct 1942
Tarachand Hirachand Porwal Vs Durappa Tavanappa Patravali
Bombay High Court · AIR 1943 Bom 237 : (1943) 45 BOMLR 470
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Article 164Provincial Small Cause Courts Act, 1887 — Section 17
High Courts08 Oct 1942Dismissed
Kersaji Dhanjibhai Vs Barjorji Bhikhaji Vandriwala
Bombay High Court · AIR 1943 Bom 345 : (1943) 45 BOMLR 725
Stamp Act, 1899 — Section 2(15)
High Courts06 Oct 1942Allowed
Gopal Parsharam Namjoshi Vs Damodar Janardan Bhagwat
Bombay High Court · AIR 1943 Bom 353 : (1943) 45 BOMLR 707
Civil Procedure Code, 1908 (CPC) — Section 68, 73
High Courts02 Oct 1942Dismissed
Sarubai Balakdas Bairagi Vs Narayandas Devdas Bairagi
Bombay High Court · AIR 1943 Bom 224 : (1943) 45 BOMLR 473
High Courts02 Oct 1942Dismissed
Mittasaheb Hirama Kakkalmali Vs Gurunath Hanmant Kulkarni
Bombay High Court · AIR 1943 Bom 252 : (1943) 45 BOMLR 519
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Oct 1942
P.D. Shamdasani Vs The Central Bank of India Ltd.
Bombay High Court · AIR 1942 Bom 90 : (1943) 45 BOMLR 379
High Courts01 Oct 1942
Edward Radbone Vs Juggilal Kamalapat
Bombay High Court · AIR 1943 Bom 228 : (1943) 45 BOMLR 402
Arbitration Act, 1940 — Section 34
High Courts01 Oct 1942
In Re: Surajlal Harilal Majmudar
Bombay High Court · AIR 1943 Bom 82 : (1943) 45 BOMLR 72
Criminal Procedure Code, 1898 (CrPC) — Section 496Penal Code, 1860 (IPC) — Section 332
High Courts30 Sept 1942
Govindram Seksaria Vs The Commissioner of Income Tax (Central)
Bombay High Court · AIR 1943 Bom 122 : (1943) 45 BOMLR 168
Income Tax Act, 1922 — Section 23(4), 34, 43
High Courts30 Sept 1942
MESSRS. GOVINDRAM SEKSARIA Vs RE.
Bombay High Court · (1943) 11 ITR 104
Income Tax Act, 1922 — Section 22(4)Income Tax Act, 1961 — Section 43
High Courts30 Sept 1942
The Superintendent of Insurance Vs Navabharat Insurance Company Ltd.
Bombay High Court · AIR 1943 Bom 81 : (1943) 45 BOMLR 41
Insurance Act, 1938 — Section 27
High Courts30 Sept 1942
Emperor Vs Mataprasad Shivharak
Bombay High Court · (1943) 45 BOMLR 64
Criminal Procedure Code, 1898 (CrPC) — Section 307Evidence Act, 1872 — Section 133
High Courts29 Sept 1942Dismissed
Emperor Vs Byram Khodadad Irani
Bombay High Court · AIR 1943 Bom 68 : (1943) 45 BOMLR 60
City of Bombay Municipal Council Act, 1988 — Section 305
High Courts28 Sept 1942
Emperor Vs Nilkanth Balaji Pathak
Bombay High Court · AIR 1943 Bom 72 : (1943) 45 BOMLR 56
Bombay Prize Competition Tax Act, 1939 — Section 2(2)
High Courts25 Sept 1942
GORDHANDAS T. MANGALDAS Vs COMMISSIONER OF Income Tax, BOMBAY.
Bombay High Court · (1943) 11 ITR 183
Income Tax Act, 1961 — Section 33
High Courts25 Sept 1942
Gordhandas T. Mangaldas Vs The Commissioner of Income Tax
Bombay High Court · AIR 1943 Bom 116 : (1943) 45 BOMLR 159
Income Tax Act, 1961 — Section 25A
High Courts25 Sept 1942Allowed
Karashiddayya Shiddayya Bennur Vs Shree Gajanan Urban Co-operative Bank, Ltd.
Bombay High Court · AIR 1943 Bom 288 : (1943) 45 BOMLR 553
High Courts24 Sept 1942
MAHARAJA OF PATIALA Vs COMMISSIONER OF Income Tax (CENTRAL), BOMBAY.
Bombay High Court · (1943) 11 ITR 202
Income Tax Act, 1961 — Section 22(2), 42