High Courts07 Sept 1942Allowed
Bondru Avasu Mahajan Vs Dagadu Ekoba Dhake
Bombay High Court · AIR 1943 Bom 246 : (1943) 45 BOMLR 438
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Contract Act, 1872 — Section 135
COURT ARCHIVE
Bombay High Court judgments, 1942
200 judgments · page 5 of 10
High Courts04 Sept 1942Dismissed
Chanmallappa Shivlingappa Dankare Vs Vannaji Sakalchand
Bombay High Court · AIR 1943 Bom 241 : (1943) 45 BOMLR 457
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts04 Sept 1942Allowed
Shripad Balvant Kasture Vs Nagu Kushaba Kate
Bombay High Court · AIR 1943 Bom 301 : (1943) 45 BOMLR 109
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts28 Aug 1942Dismissed
Totaram Ichharam Wani Vs Dattu Mangu Wani
Bombay High Court · AIR 1943 Bom 143 : (1943) 45 BOMLR 231
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 39 Rule 7
High Courts27 Aug 1942
In Re: The Bangalore Woollen, Cotton and Silk Mills Co. Ltd.
Bombay High Court · (1943) 45 BOMLR 53
Trade Marks Act, 1940 — Section 62
High Courts26 Aug 1942Dismissed
Sitaram Abaji Gujar Vs Dagadu Asaram Marwadi
Bombay High Court · AIR 1943 Bom 127 : (1943) 45 BOMLR 248
Civil Procedure Code, 1908 (CPC) — Section 68
High Courts20 Aug 1942Dismissed
Lalbhai Fulchand Vs The Ahmedabad Share and Stock Brokers'' Association
Bombay High Court · AIR 1943 Bom 180 : (1943) 45 BOMLR 226
Ahmedabad Share and Stock Brokers Association Rules — Rule 117(b)
High Courts19 Aug 1942
Erachshaw Hormusji Ginwala Vs The Secretary of State
Bombay High Court · AIR 1943 Bom 160 : (1943) 45 BOMLR 220
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts18 Aug 1942
Emperor Vs Sardar Mohammad Aurangzebkhan
Bombay High Court · AIR 1943 Bom 52 : (1942) 44 BOMLR 916
Railways Act, 1890 — Section 109(1)
High Courts14 Aug 1942Dismissed
Malkarjun Annarao Gambhire Vs Sarubai Shivyogi
Bombay High Court · AIR 1943 Bom 187 : (1943) 45 BOMLR 259
Transfer of Property Act, 1882 — Section 39
High Courts14 Aug 1942
Ramabai Balkrishna Hasabnis Vs Janardan Eknath Hasabnis
Bombay High Court · AIR 1943 Bom 158 : (1943) 45 BOMLR 244
High Courts14 Aug 1942Dismissed
Bai Mahalaxmi Vs The Deputy Nazir, District Court
Bombay High Court · AIR 1943 Bom 213 : (1943) 45 BOMLR 434
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts14 Aug 1942
Odhavji Anandji Vs Haridas Ranchhordas
Bombay High Court · AIR 1943 Bom 238 : (1943) 45 BOMLR 400
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 22Limitation Act, 1908 — Article 183
High Courts13 Aug 1942Allowed
Gangappagouda Gadigeppagouda Patil Vs Basayya Shivarudrayya Lingad
Bombay High Court · AIR 1943 Bom 167 : (1943) 45 BOMLR 215
High Courts13 Aug 1942
Dhanraj Yugulkishore and Co. Vs Babulal Ramchandra
Bombay High Court · AIR 1943 Bom 206 : (1943) 45 BOMLR 396
High Courts11 Aug 1942Dismissed
Eknath Parsu Gavali Vs Tuka Pandu Metkari
Bombay High Court · AIR 1943 Bom 146 : (1943) 45 BOMLR 211
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts10 Aug 1942Dismissed
Shivchandrai Jhunjhunwalla Vs Mussamat Panno Bibi
Bombay High Court · AIR 1943 Bom 197 : (1943) 45 BOMLR 392
Bombay Cotton Contracts Act, 1932 — Section 5, 6
High Courts07 Aug 1942Dismissed
Sitaram Vinayak Hasabnis Vs Narayan Shankarrao Hasabnis
Bombay High Court · AIR 1943 Bom 216 : (1943) 45 BOMLR 424
Limitation Act, 1963 — Article 120, 89
High Courts06 Aug 1942
Dadiba P. Arsiwalla Vs Thakuji Ramji Gaekwad
Bombay High Court · AIR 1943 Bom 19 : (1942) 44 BOMLR 865
Bombay Agricultural Debtors Relief Act, 1939 — Section 37, 73