High Courts11 Feb 1942
Emperor Vs Ramdas Nathubhai Shah
Bombay High Court · AIR 1942 Bom 216 : (1942) 44 BOMLR 449
Motor Vehicles Act, 1939 — Section 3
COURT ARCHIVE
Bombay High Court judgments, 1942
200 judgments · page 10 of 10
High Courts10 Feb 1942Dismissed
Navroji Ardeshir Cooper Vs The Official Assignee of Bombay
Bombay High Court · (1942) 44 BOMLR 785 : (1942) 55 LW 445
High Courts06 Feb 1942Dismissed
Karimmiya Hamdumiya Soniwala Vs Jafarali Bawamiya
Bombay High Court · AIR 1942 Bom 279 : (1942) 44 BOMLR 666
Mussalman Wakf (Bombay Amendment) Act, 1935 — Section 6A, 6B, 6F
High Courts03 Feb 1942Dismissed
Emperor Vs Chunilal Bhagwanji
Bombay High Court · (1942) 44 BOMLR 438
Criminal Procedure Code, 1898 (CrPC) — Section 545
High Courts02 Feb 1942Allowed
Hirachand Himatlal Marwadi Vs Kashinath Thakurji Jadhav
Bombay High Court · AIR 1942 Bom 339 : (1942) 44 BOMLR 727
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, 80
High Courts30 Jan 1942
Chimanlal Ishwarlal Mehta and Govindlal Nathubhai Vakil Vs Junior Inspector of Factories
Bombay High Court · AIR 1942 Bom 273 : (1942) 44 BOMLR 606
Payment of Wages Act, 1936 — Section 15(3), 17(1)(a)
High Courts30 Jan 1942
Rama Kalinga Mahar Vs Balapa Kalinga Mahar
Bombay High Court · AIR 1942 Bom 203 : (1942) 44 BOMLR 459
Court Fees Act, 1870 — Section 7(iv)(d), 7(v)
High Courts29 Jan 1942
Abdullamiyan Abdulrehman Vs The Government of Bombay
Bombay High Court · AIR 1942 Bom 257 : (1942) 44 BOMLR 577
Bombay Land Revenue Code, 1879 — Section 211Bombay Revenue Jurisdiction Act, 1876 — Section 11
High Courts27 Jan 1942Dismissed
Fakirji Navroji Tadivala Vs Maherban Faredoon Alamshaw
Bombay High Court · AIR 1942 Bom 276 : (1942) 44 BOMLR 603
Civil Procedure Code, 1908 (CPC) — Section 104Succession Act, 1925 — Section 271
High Courts26 Jan 1942Allowed
Madhavsang Haribhai Patel Vs Dipsang Jijibhai Patel
Bombay High Court · AIR 1942 Bom 280 : (1942) 44 BOMLR 661
High Courts23 Jan 1942Allowed
Channappa Girimallappa Jolad Vs Shankardas Vishnudas Darbar
Bombay High Court · AIR 1942 Bom 282 : (1942) 44 BOMLR 656
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 48
High Courts23 Jan 1942
Channappa Girimalappa Jolad Vs The Bagalkot Bank and Shankardas Vishnudas Darbar Shamsundardas Vishnudas Darbar Vs Channappa Girimalappa Jolad
Bombay High Court · AIR 1942 Bom 338 : (1942) 44 BOMLR 735
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 Jan 1942
Prabhakar Bhaskar Parulekar Vs Krishnarao Moroba Raut
Bombay High Court · AIR 1942 Bom 317 : (1942) 44 BOMLR 718
Bombay Land Revenue Code, 1879 — Section 60Transfer of Property Act, 1882 — Section 51
High Courts20 Jan 1942
Emperor Vs Shankar Krishnaji Gavankar
Bombay High Court · (1942) 44 BOMLR 439
Criminal Procedure Code, 1898 (CrPC) — Section 480Penal Code, 1860 (IPC) — Section 228
High Courts20 Jan 1942
Warubai Kriparam Wani Vs Shivshankar Balmukund Shukla
Bombay High Court · AIR 1942 Bom 205(2) : (1942) 44 BOMLR 442
Bombay Village Police Act, 1867 — Section 14, 17Criminal Procedure Code, 1898 (CrPC) — Section 205, 40
High Courts15 Jan 1942Allowed
Mahadevappa Somappa Bhusaraddi Vs Dharmappa Sanna Ningappa Bhusaraddi
Bombay High Court · AIR 1942 Bom 322 : (1942) 44 BOMLR 710
Civil Procedure Code, 1908 (CPC) — Section 11Specific Relief Act, 1877 — Section 54
High Courts14 Jan 1942Allowed
Amardas Mangaldas Sadhu Vs Harmanbhai Jethabhai Patel
Bombay High Court · AIR 1942 Bom 291 : (1942) 44 BOMLR 643
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Jan 1942Dismissed
Rama Sankayya Hegde Vs Mahadeva Anant Bhatta
Bombay High Court · AIR 1942 Bom 278 : (1942) 44 BOMLR 597
Bombay Land Revenue Code, 1879 — Section 86, 87
High Courts07 Jan 1942
Gordhandas Ranchhoddas Vs Ishvarbhai Chhanalal
Bombay High Court · AIR 1942 Bom 306 : (1942) 44 BOMLR 638
Civil Procedure Code, 1908 (CPC) — Section 151, 65
High Courts05 Jan 1942Dismissed
Vishvanath Haibatrao Deshpande Vs Ranganath Dhondo Deshpande
Bombay High Court · AIR 1942 Bom 268 : (1942) 44 BOMLR 534
Registration Act, 1908 — Section 49