High Courts15 Apr 1942

Emperor Vs Osman Chotani

Bombay High Court · AIR 1942 Bom 289 : (1942) 44 BOMLR 618 : (1942) 10 ITR 429

City of Bombay Police Act, 1902 — Section 65Income Tax Act, 1922 — Section 54
High Courts17 Mar 1942

Emperor Vs Mahomed Hanif

Bombay High Court · (1942) 44 BOMLR 456

Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 454