High Courts16 Mar 1942Dismissed
Bai Suraj Vs Haribhai Motabhai
Bombay High Court · AIR 1943 Bom 54 : (1942) 44 BOMLR 907
Bhagdari and Narwadari Act, 1862 — Section 1
COURT ARCHIVE
Bombay High Court judgments, 1942
200 judgments · page 9 of 10
High Courts16 Mar 1942
Motilal Tejsi and Co. Vs Ramchandra Gajanan Kherodkar
Bombay High Court · AIR 1942 Bom 334 : (1942) 44 BOMLR 745
High Courts13 Mar 1942Dismissed
Hanmant Bhimrao Kalghatgi Vs Gururao Swamirao Kulkarni
Bombay High Court · AIR 1943 Bom 36 : (1942) 44 BOMLR 880
High Courts11 Mar 1942
Keshavlal Tribhovandas Vs Bai Dahi
Bombay High Court · AIR 1943 Bom 7 : (1942) 44 BOMLR 839
Transfer of Property Act, 1882 — Section 19
High Courts11 Mar 1942
Emperor Vs Nagindas Narottamdas Gandhi
Bombay High Court · AIR 1942 Bom 214 : (1942) 44 BOMLR 452
Criminal Procedure Code, 1898 (CrPC) — Section 256, 257
High Courts09 Mar 1942
Ramlal Hariram Agarwale Vs Ratanlal Balchand Agarwale
Bombay High Court · AIR 1943 Bom 1 : (1942) 44 BOMLR 830
Limitation Act, 1908 — Article 182
High Courts09 Mar 1942
The City Municipality Vs The Hindustan Construction Company
Bombay High Court · AIR 1943 Bom 30 : (1942) 44 BOMLR 890
Bombay Municipal Boroughs Act, 1925 — Section 203
High Courts09 Mar 1942Allowed
Shivshankareppa Mahadevappa Parakanhatti Vs Shivappa Parappa Kupati
Bombay High Court · AIR 1943 Bom 27 : (1942) 44 BOMLR 874
Civil Procedure Code, 1908 (CPC) — Section 64Specific Relief Act, 1877 — Section 27(c)Transfer of Property Act, 1882 — Section 52
High Courts06 Mar 1942Dismissed
Shidrao Narayanrao Gumaste Patil Vs The Municipality of Athni
Bombay High Court · AIR 1943 Bom 21 : (1942) 44 BOMLR 849
Bombay District Municipal Act, 1901 — Section 87Limitation Act, 1908 — Article 132
High Courts05 Mar 1942
Emperor Vs Huseinalli Vilayatalli
Bombay High Court · (1942) 44 BOMLR 433
Criminal Procedure Code, 1898 (CrPC) — Section 215Penal Code, 1860 (IPC) — Section 114
High Courts27 Feb 1942Allowed
Ganesh Ramchandra Thakur Vs Gopal Lakshman Thakur
Bombay High Court · AIR 1943 Bom 12 : (1942) 44 BOMLR 819
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1908 — Article 11
High Courts23 Feb 1942Dismissed
Rama Maruti Chaugule Vs Mallappa Krishna Chaugule
Bombay High Court · AIR 1942 Bom 309 : (1942) 44 BOMLR 678
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 47(3)
High Courts19 Feb 1942
Padmakant Motilal Vora Vs The Ahmedabad Municipal Borough The Ahmedabad Municipal Borough Vs Padmakant Motilal Vora
Bombay High Court · AIR 1943 Bom 9 : (1942) 44 BOMLR 814
Bombay Municipal Boroughs Act, 1925 — Section 34(2)
High Courts19 Feb 1942Dismissed
Nilkanth Ganesh Ranadive Vs Dhondya Ganu Tandlekar
Bombay High Court · AIR 1942 Bom 316(2) : (1942) 44 BOMLR 733
High Courts19 Feb 1942Allowed
Emperor Vs Babaji Shivram Hegiste
Bombay High Court · (1942) 44 BOMLR 446
Bombay Shops and Establishments Act, 1939 — Section 30, 5
High Courts19 Feb 1942
Chiranjilal Ramchandra Loyalka Vs Jatashankar N. Joshi
Bombay High Court · AIR 1942 Bom 297 : (1942) 44 BOMLR 692
Arbitration Act, 1940 — Section 6(7)Bombay Cotton Contracts Act, 1932 — Section 4(7)
High Courts19 Feb 1942Dismissed
Raja Shiva Prasad Singh Vs Tincouri Banerji
Bombay High Court · (1942) 44 BOMLR 782 : (1942) 55 LW 474
High Courts17 Feb 1942
Emperor Vs Mukhtiyarkhan Tajamulkhan
Bombay High Court · AIR 1942 Bom 207 : (1942) 44 BOMLR 432
High Courts16 Feb 1942Dismissed
Emperor Vs Karsandas Nanji
Bombay High Court · AIR 1942 Bom 206(2) : (1942) 44 BOMLR 443
Bombay Prevention of Gambling Act, 1887 — Section 4(a), 5Criminal Procedure Code, 1898 (CrPC) — Section 441
High Courts12 Feb 1942Dismissed
Malkajappa Chanvirappa Hullur Vs Rachappa Panchappa Guledgud
Bombay High Court · AIR 1942 Bom 305 : (1942) 44 BOMLR 673
Easements Act, 1882 — Section 13(a)