High Courts25 Dec 1925Dismissed
Dhairyasingh Gordhandas Vs Kissandas Tribhovandas Mangaldas
Bombay High Court · (1926) 28 BOMLR 362 : 94 Ind. Cas. 104
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 1 of 20
High Courts25 Dec 1925
Dhairyasingh Gordhandas and Others Vs Kissandas Tribhovandas Mangaldas and Others
Bombay High Court · AIR 1926 Bom 291
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts18 Dec 1925Allowed
Daulatsing Bapusing Raul Vs Ratna Anandsing
Bombay High Court · (1926) 28 BOMLR 986 : 97 Ind. Cas. 673
High Courts18 Dec 1925
Daulatsing Bapusing Raul Vs Ratna Anadsing and Others
Bombay High Court · AIR 1926 Bom 527
High Courts17 Dec 1925
Framji Bomanji Banaji Vs Emperor
Bombay High Court · AIR 1926 Bom 255
Criminal Procedure Code, 1898 (CrPC) — Section 246Penal Code, 1860 (IPC) — Section 352
High Courts17 Dec 1925Allowed
The Land Acquisition Officer Vs Gulam Hussein Ahmad Gomajee
Bombay High Court · (1926) 28 BOMLR 714
High Courts17 Dec 1925
Land Acquisition Officer Vs Gulam Hussein Ahmad Gomajee
Bombay High Court · AIR 1926 Bom 433
High Courts17 Dec 1925
Emperor Vs Framji Bomanji Banaji
Bombay High Court · (1926) 28 BOMLR 291
Criminal Procedure Code, 1898 (CrPC) — Section 246Penal Code, 1860 (IPC) — Section 352
High Courts16 Dec 1925
Vasantrao Govindrao Prabhakar and Others Vs Nanabhai Sadanand
Bombay High Court · AIR 1926 Bom 273
High Courts16 Dec 1925
Kutubuddinkhan Ashrafkhan Vs Emperor
Bombay High Court · AIR 1926 Bom 238
Criminal Procedure Code, 1898 (CrPC) — Section 162, 423(2), 537(d)
High Courts16 Dec 1925
Shankar Govind Pathak Vs Balkrishna Shankar Joshi
Bombay High Court · (1926) 28 BOMLR 521 : 94 Ind. Cas. 783
High Courts16 Dec 1925Dismissed
Vasantrao Govindrao Prabhakar Vs Nanabhai Sadanand
Bombay High Court · (1926) 28 BOMLR 347 : 94 Ind. Cas. 96
High Courts16 Dec 1925
Emperor Vs Kutubuddinkhan Ashrafkhan
Bombay High Court · (1926) 28 BOMLR 281
Criminal Procedure Code, 1898 (CrPC) — Section 423(2), 537(d)
High Courts16 Dec 1925Allowed
Jafferbhoy Abd Ullabhoy Vs Mahomedallyallabux and Edwin Gillet
Bombay High Court · (1926) ILR (Bom) 394
Civil Procedure Code, 1908 (CPC) — Section 11, 45
High Courts11 Dec 1925
Namdev Jayram Khole and Others Vs Swadeshi Vyapari Mandali Ltd.
Bombay High Court · AIR 1926 Bom 491
High Courts11 Dec 1925Allowed
Namdev Jayram Khole Vs Swadeshi Vyapari Mandali Ltd.
Bombay High Court · (1926) 28 BOMLR 944
High Courts10 Dec 1925Allowed
Mahomedalli Allabux Vs Jafferbhoy Abdullabhoy Lalji
Bombay High Court · (1926) 28 BOMLR 264
Specific Relief Act, 1877 — Section 45
High Courts10 Dec 1925
Mahomedalli Allabux Vs Jafferbhoy Abdullabhoy Lalji and Others
Bombay High Court · AIR 1926 Bom 247
Specific Relief Act, 1877 — Section 45
High Courts09 Dec 1925
Hirabai Jehangir Mistri Vs Dinshaw Edulji Karkaria
Bombay High Court · AIR 1926 Bom 302
Government of India Act, 1915 — Section 112
High Courts08 Dec 1925Dismissed
Gangadhar Bapurao Gadre Vs Hubli Municipality
Bombay High Court · (1926) 28 BOMLR 519 : 94 Ind. Cas. 660
Civil Procedure Code, 1908 (CPC) — Section 115