High Courts26 Nov 1925
Emperor Vs Abasbhai Abdulhussein and Others
Bombay High Court · AIR 1926 Bom 195
Bombay Prevention of Gambling Act, 1887 — Section 5Evidence Act, 1872 — Section 136
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 3 of 20
High Courts26 Nov 1925
Emperor Vs Abasbhai Abdulhussein
Bombay High Court · (1926) 28 BOMLR 272
Bombay Prevention of Gambling Act, 1887 — Section 5Evidence Act, 1872 — Section 136
High Courts26 Nov 1925Allowed
Pestonji Shapurji Narelwalla Vs Jamshedji Nowroji Gamadia
Bombay High Court · (1926) 28 BOMLR 138 : (1926) ILR (Bom) 262 : 94 Ind. Cas. 9
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 4
High Courts25 Nov 1925Dismissed
Raja Maharaj Kumar Sataya Niranjan Chakravarti Vs Ram Lal Kaviraj
Bombay High Court · (1925) 27 BOMLR 753
Transfer of Property Act, 1882 — Section 108(o)
High Courts24 Nov 1925
Pioneer Alkali Works, Limited Vs Amiruddin Shalebhoy Tyebji
Bombay High Court · AIR 1926 Bom 341
High Courts24 Nov 1925
Official Trustee of Bombay Vs Salebhai Sarafally Bhagat
Bombay High Court · AIR 1926 Bom 328
Easements Act, 1882 — Section 13(c)
High Courts24 Nov 1925Dismissed
The Pioneer Alkali Works Limited Vs Amiruddin Shalebhoy Tyebji
Bombay High Court · (1926) 28 BOMLR 411 : (1926) ILR (Bom) 461 : 94 Ind. Cas. 681
High Courts24 Nov 1925
The Official Trustee of Bombay Vs Salebhai Sarafally Bhagat
Bombay High Court · (1926) 28 BOMLR 403 : 94 Ind. Cas. 673
Easements Act, 1882 — Section 13
High Courts20 Nov 1925
Khushalbhai Trikambhai Vs The Secretary of State for India
Bombay High Court · (1926) 28 BOMLR 614 : 95 Ind. Cas. 817
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Nov 1925Dismissed
Gurushantappa Sangappa Hoskeri Vs Gurava Madivallappa
Bombay High Court · (1926) 28 BOMLR 603 : (1926) ILR (Bom) 339 : 95 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, 145
High Courts20 Nov 1925
Khushalbhai Trikambhai Vs Secretary of State
Bombay High Court · AIR 1926 Bom 358
Civil Procedure Code, 1908 (CPC) — Section 80Easements Act, 1882 — Section 7(2)(a)
High Courts19 Nov 1925
Hiralal Ambalal Vs Manilal Maganlal
Bombay High Court · (1926) 28 BOMLR 517 : 94 Ind. Cas. 645
High Courts18 Nov 1925
Ramchandra Vasudev Vijapure Vs Anant Laxman Thakar
Bombay High Court · AIR 1926 Bom 282
High Courts18 Nov 1925Dismissed
Bai Kamla Vs Babubhai Shivshankar
Bombay High Court · (1926) 28 BOMLR 607 : 95 Ind. Cas. 834
Criminal Procedure Code, 1898 (CrPC) — Section 488Evidence Act, 1872 — Section 112
High Courts18 Nov 1925
Bai Kamla and Others Vs Babubhai Shivshankar
Bombay High Court · AIR 1926 Bom 348
Evidence Act, 1872 — Section 112
High Courts17 Nov 1925Allowed
Vithabai Janu Kharat Vs Pandu Janu Kharat
Bombay High Court · (1926) 28 BOMLR 595
High Courts17 Nov 1925
Girdhardas Coorji Vs Kerawala Karsandas and Co.
Bombay High Court · (1926) 28 BOMLR 232
Civil Procedure Code, 1908 (CPC) — Section 34Evidence Act, 1872 — Section 35
High Courts17 Nov 1925
Manilal Virchand Banker Vs A.C. Bussel
Bombay High Court · (1926) 28 BOMLR 515 : 95 Ind. Cas. 552
Coinage Act, 1906 — Section 11
High Courts17 Nov 1925
Amratlal Gordhandas Vs Keshavlal Kuberdas Patel and Others
Bombay High Court · AIR 1926 Bom 495
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 100
High Courts17 Nov 1925Dismissed
Amratlal Gordhandas Vs Keshavlal Kuberdas Patel
Bombay High Court · (1926) 28 BOMLR 939
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 100