High Courts03 Nov 1925Dismissed
Bai Jadav Vs The Collector of Broach
Bombay High Court · (1926) 28 BOMLR 576
Land Acquisition Act, 1894 — Section 23(1)(4)
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 5 of 20
High Courts03 Nov 1925
Bai Jadav and Others Vs Collector of Broach
Bombay High Court · AIR 1926 Bom 372
Land Acquisition Act, 1894 — Section 23(1)(4)
High Courts02 Nov 1925Dismissed
Emperor Vs Abasbhai Abdul Hussein and Others
Bombay High Court · (1926) ILR (Bom) 344
Criminal Procedure Code, 1898 (CrPC) — Section 136, 190, 4, 5, 50
High Courts20 Oct 1925Dismissed
Bansilal Abirchand Vs Ghulam Mahbub Khan
Bombay High Court · (1926) 28 BOMLR 211
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts20 Oct 1925Dismissed
Ram Protap Champia Vs Durga Prosad Champia
Bombay High Court · (1926) 28 BOMLR 217
High Courts14 Oct 1925
Emperor Vs Harjivan Valji
Bombay High Court · (1926) 28 BOMLR 115 : (1926) ILR (Bom) 174
Bombay District Municipal Act, 1901 — Section 77(2)Criminal Procedure Code, 1898 (CrPC) — Section 537Evidence Act, 1872 — Section 114
High Courts14 Oct 1925
Genaram Kapurchand Marwadi Vs Hanmantram Surajmal
Bombay High Court · AIR 1926 Bom 406
Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1908 — Article 182
High Courts14 Oct 1925Dismissed
Krishna Yesuji Shelar Vs Vithal Narayan Shelar
Bombay High Court · (1926) 28 BOMLR 759
High Courts14 Oct 1925
Krishna Vesuji Shelar Vs Vithal Narayan Shelar and Others
Bombay High Court · AIR 1926 Bom 522
High Courts13 Oct 1925
Emperor Vs Umaji Krishnaji Sonavni
Bombay High Court · (1926) 28 BOMLR 95
Criminal Procedure Code, 1898 (CrPC) — Section 256
High Courts13 Oct 1925
Mohanlal Manordas Goradia Vs C.K. Daruwala
Bombay High Court · (1926) 28 BOMLR 1080 : 97 Ind. Cas. 766
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts13 Oct 1925
Suzuki and Co. Ltd. Vs Uttamlal Maneklal
Bombay High Court · (1926) 28 BOMLR 572 : (1926) ILR (Bom) 318
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts13 Oct 1925
Umaji Krishnaji Sonavni Vs Emperor
Bombay High Court · AIR 1926 Bom 226
Criminal Procedure Code, 1898 (CrPC) — Section 256
High Courts13 Oct 1925
Suzuki and Co., Ltd. Vs Uttamlal Maneklal
Bombay High Court · AIR 1926 Bom 431
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts12 Oct 1925
Purshottam Khushal Shet Gujar and Others Vs Ganpati Gopal Risbud
Bombay High Court · AIR 1926 Bom 410
Transfer of Property Act, 1882 — Section 115
High Courts12 Oct 1925Dismissed
Purshottam Khushal Shet Gujur Vs Ganpati Gopal Risbud
Bombay High Court · (1926) 28 BOMLR 750 : (1926) ILR (Bom) 306
Bombay Land Revenue Code, 1879 — Section 160Transfer of Property Act, 1882 — Section 111
High Courts09 Oct 1925Allowed
Shri Satyadhyantirtha Swami Vs Raghunath Daji Patil
Bombay High Court · (1926) 28 BOMLR 743
Registration Act, 1908 — Section 49
High Courts09 Oct 1925Dismissed
Vana Khushal Patil Vs Ratilal Bhaidas
Bombay High Court · (1926) 28 BOMLR 510 : 95 Ind. Cas. 549
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts09 Oct 1925
(Shri) Satyadhyantirtha Swami Vs Raghunath Daji Patil and Others
Bombay High Court · AIR 1926 Bom 384
Registration Act, 1908 — Section 49