High Courts30 Sept 1925Dismissed
Gordhandas Keshavlal Seth Vs Dhirajlal Dalsukhram Seth
Bombay High Court · (1926) 28 BOMLR 467 : 95 Ind. Cas. 81
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 7 of 20
High Courts29 Sept 1925Allowed
Husseinsaheb Haidarsaheb Vs Babaji Dhonddev Kulkarni
Bombay High Court · (1926) 28 BOMLR 78
High Courts29 Sept 1925
Govind Mahipat Desh pande Vs Balkrishna Narayan
Bombay High Court · AIR 1926 Bom 308
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Sept 1925
Bhimji N. Dalal Vs B.B. and C.I. Railway Co.
Bombay High Court · (1926) 28 BOMLR 443 : (1926) ILR (Bom) 215 : 94 Ind. Cas. 742
Civil Procedure Code, 1908 (CPC) — Section 115Railways Act, 1890 — Section 113
High Courts29 Sept 1925
Husensaheb Gajbarsaheb Vajirnaik Vs Hasansaheb Sayad Abdul
Bombay High Court · AIR 1926 Bom 165
High Courts29 Sept 1925
Govind Mahipat Deshpande Vs Balkrishna Narayan
Bombay High Court · (1926) 28 BOMLR 456 : 94 Ind. Cas. 760
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Sept 1925
Sheshagiri Shambulinga Upadhya Vs Manjaya Sannaya Shanbhog
Bombay High Court · (1926) 28 BOMLR 454 : (1926) ILR (Bom) 160 : 94 Ind. Cas. 755
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts29 Sept 1925
Alamkhan Mahomedkhan and Others Vs Banemiya Rasul
Bombay High Court · AIR 1926 Bom 306
Penal Code, 1860 (IPC) — Section 147, 297, 385
High Courts29 Sept 1925
Sheshagiri Shambhulinga Upadhya Vs Manjayya Sanaya and Others
Bombay High Court · AIR 1926 Bom 265
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts29 Sept 1925Allowed
Alamkhan Mahomedkhan Vs Banemiya Rasul
Bombay High Court · (1926) 28 BOMLR 459 : 95 Ind. Cas. 39
Penal Code, 1860 (IPC) — Section 147, 297, 385
High Courts28 Sept 1925
Bhau Vs Budha Manaku Dhar and Another
Bombay High Court · (1926) ILR (Bom) 204 : 96 Ind. Cas. 166
Limitation Act, 1908 — Section 28
High Courts25 Sept 1925
Bhimanna Kumaji Sonar Vs Venichand Fattechand Gujar
Bombay High Court · AIR 1926 Bom 168
High Courts24 Sept 1925Allowed
Atmaram Jamnadas Shah Vs Nazir, District Court
Bombay High Court · (1926) 28 BOMLR 431 : 94 Ind. Cas. 704
High Courts24 Sept 1925Dismissed
Krishnaji Vishram Nadkarni Vs Gangaji Ambaji Metry
Bombay High Court · (1926) 28 BOMLR 71 : (1926) ILR (Bom) 189
Khoti Settlement Act, 1880 — Section 10
High Courts24 Sept 1925
Krishnaji Vishram Nadkarni Vs Gangaji Ambaji Metry and Others
Bombay High Court · AIR 1926 Bom 166
Khoti Settlement Act, 1880 — Section 10
High Courts24 Sept 1925
Lala Punjushet Vs Motiram Budhu
Bombay High Court · (1926) 28 BOMLR 440 : (1926) ILR (Bom) 192 : 94 Ind. Cas. 777
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts24 Sept 1925
Atmaram Jamnadas Shah and Others Vs Nazir, District Court and Others
Bombay High Court · AIR 1926 Bom 381
High Courts24 Sept 1925Dismissed
Madhavrao Raste Vs Imam Bapu Sherkar
Bombay High Court · (1926) 28 BOMLR 433 : (1926) ILR (Bom) 195 : 94 Ind. Cas. 737
Bombay Land Revenue Code, 1879 — Section 56
High Courts23 Sept 1925
Rachel Benjamin Vs Benjamin Solomon Benjamin
Bombay High Court · (1926) 28 BOMLR 328 : (1926) ILR (Bom) 369 : 94 Ind. Cas. 59
Criminal Procedure Code, 1898 (CrPC) — Section 488Government of India Act, 1915 — Section 112
High Courts23 Sept 1925
Bachel Benjamin Vs Benjamin Solomon Benjamin
Bombay High Court · AIR 1926 Bom 169
Criminal Procedure Code, 1898 (CrPC) — Section 488