High Courts18 Dec 1987
Geeta Govind Sawant Desai and Others Vs Nandkumar Anandrao Patkar (Dr.)
Bombay High Court · (1988) 1 BomCR 338
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 25
COURT ARCHIVE
Bombay High Court judgments, 1987
707 judgments · page 1 of 36
High Courts18 Dec 1987
Kumari Maya Vs Ishwarlal Chunilal Mehta and Another
Bombay High Court · (1988) 2 BomCR 83
Criminal Procedure Code, 1973 (CrPC) — Section 327
High Courts18 Dec 1987Dismissed
Ravindra Vasant Karkhanis Vs Shobha Ravindra Karkhanis
Bombay High Court · (1988) 1 BomCR 272
Hindu Adoptions and Maintenance Act, 1956 — Section 20Hindu Marriage Act, 1955 — Section 13B
High Courts18 Dec 1987
Mec Corporation and another Vs V.G. Mahishkar, Assistant Commissioner of Sales Tax (Adm.), Bombay City Division, Range-IV, Bombay and others
Bombay High Court · (1988) 1 BomCR 440 : (1988) 90 BOMLR 28 : (1988) 70 STC 25
Bombay Sales Tax Act, 1959 — Section 33, 37, 37(1), 46, 46(2)
High Courts17 Dec 1987Dismissed
State of Maharashtra Vs P.P. Patel and Company
Bombay High Court · (1988) 4 BomCR 148
Contract Act, 1872 — Section 37
High Courts17 Dec 1987
Co-op. Banks and Societies Employees'' Federation, Maharashtra and others Vs A.K. Thorat, Member, Industrial Tribunal and another
Bombay High Court · (1988) 1 BomCR 386 : (1988) 2 LLJ 484
Industrial Disputes Act, 1947 — Section 10(1A), 10A, 12(5), 2Payment of Bonus Act, 1965 — Section 10, 11, 15, 15(2), 16
High Courts17 Dec 1987
Yogesh Kantilal Patel Vs Home Secretary, Govt. of Maharashtra
Bombay High Court · (1988) 2 BomCR 459 : (1989) 20 ECC 120 : (1989) 24 ECR 257 : (1989) 39 ELT 204
High Courts16 Dec 1987Dismissed
Moideen Baba Abdul Shefi Vs D.N. Capoor and Others
Bombay High Court · (1988) 3 BomCR 323
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3Constitution of India, 1950 — Article 22(5)General Clauses Act, 1897 — Section 21
High Courts16 Dec 1987Allowed
State of Maharashtra Vs Janabai Deorao Khatke and another
Bombay High Court · (1987) 12 BOM CK 0025
Constitution of India, 1950 — Article 13, 14, 19, 19(l)(f), 31Land Acquisition Act, 1894 — Section 23Maharashtra Land Revenue Code, 1966 — Section 36, 36A
High Courts16 Dec 1987
Ishwar Prakash Chopra Vs Ashok Baherwani
Bombay High Court · (1988) CriLJ 1517
Contempt of Courts Act, 1971 — Section 12, 2(b)Contract Act, 1872 — Section 23
High Courts15 Dec 1987
Jeevanchand Baliram Thakur Vs State of Goa
Bombay High Court · (1988) CriLJ 1878
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts14 Dec 1987
Sunil Chainani and Others Vs Inspector of Police, C.B. Control and Another
Bombay High Court · (1988) 2 BomCR 118
Constitution of India, 1950 — Article 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 437(5), 50Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 29, 8
High Courts14 Dec 1987
Mohamed Shahanawaz Vs D.N. Capoor
Bombay High Court · (1989) 40 ELT 298
Customs Act, 1962 — Section 108
High Courts11 Dec 1987Allowed
S.N. Deshmukh and Others Vs The Medical Council of India and Others
Bombay High Court · AIR 1988 Bom 284 : (1988) 2 BomCR 29
Constitution of India, 1950 — Article 226, 226(1), 226(1A), 226(2)Indian Medical Council Act, 1956 — Section 11, 12, 13, 14, 16
High Courts10 Dec 1987
Finolex Gables Limited Vs The Union of India (UOI) and Shri D.M. Mehta, Assistant Collector of Central Excise
Bombay High Court · (1988) 14 ECR 594
High Courts10 Dec 1987Allowed
Dilawar Khan Pathan and Others Vs State of Maharashtra
Bombay High Court · (1988) 3 BomCR 121 : (1988) MhLj 259
Penal Code, 1860 (IPC) — Section 304A
High Courts10 Dec 1987Allowed
Anusaya Evan Kambale Vs The Superintendent of Police and Others
Bombay High Court · (1994) 3 LLJ 692
High Courts09 Dec 1987
B.S. Rawat, Assistant Collector of Customs, R and I (P), Bombay Vs Andre Christopher Mydlarz and others
Bombay High Court · (1988) 1 BomCR 607 : (1988) 36 ELT 60 : (1988) MhLj 445
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 437(6), 439(1), 496
High Courts08 Dec 1987Dismissed
Apex Marketing Federation Employees Union Vs S.A. Patil and Others
Bombay High Court · (1995) 3 LLJ 81
High Courts08 Dec 1987Allowed
State of Maharashtra Vs Arjun Tabadu Mahajan and Others
Bombay High Court · (1988) 1 BomCR 603 : (1988) MhLj 191
Forest Act, 1927 — Section 26(1), 55