High Courts20 Dec 1930
Kisanji Mohanlal Seth Vs Lakshmi
Bombay High Court · (1931) 33 BOMLR 510
Civil Procedure Code, 1908 (CPC) — Section 102
COURT ARCHIVE
Bombay High Court judgments, 1930
285 judgments · page 1 of 15
High Courts19 Dec 1930Dismissed
Damodar Narayan Bedarkar Vs The Secretary of State for India
Bombay High Court · (1931) 33 BOMLR 772 : (1931) ILR (Bom) 447
Bombay Land Revenue Code, 1879 — Section 37, 63
High Courts19 Dec 1930Dismissed
Hiralal Ranchhoddas Vs The Secretary of State for India
Bombay High Court · (1931) 33 BOMLR 828
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts19 Dec 1930
Emperor Vs Dharmanand Kosambi
Bombay High Court · 131 Ind. Cas. 479
Criminal Law (Amendment) Act — Section 17(1), 17(2)
High Courts17 Dec 1930
Emperor Vs Gangubai Ramdas Khemji
Bombay High Court · (1931) 33 BOMLR 319 : (1931) ILR (Bom) 442
Criminal Law (Amendment) Act, 1908 — Section 17(1)Criminal Procedure Code, 1898 (CrPC) — Section 362(4)
High Courts17 Dec 1930
Emperor Vs M.S. Adhikari
Bombay High Court · (1931) 33 BOMLR 325
Criminal Law (Amendment) Act, 1908 — Section 17(1)
High Courts17 Dec 1930
M.S. Adhikari Vs Emperor
Bombay High Court · 131 Ind. Cas. 477
Criminal Law (Amendment) Act, 1908 — Section 17(1)
High Courts17 Dec 1930
Gangubai Ramdas Khemji Vs Emperor
Bombay High Court · 131 Ind. Cas. 470
Criminal Law (Amendment) Act, 1908 — Section 17(1)
High Courts16 Dec 1930
The Commissioner of Income Tax Vs The Remington Typewriter Company Limited
Bombay High Court · (1931) 33 BOMLR 413 : (1931) ILR (Bom) 243
Income Tax Act, 1922 — Section 40, 42
High Courts16 Dec 1930Allowed
Nanhelal Vs Umrao Singh
Bombay High Court · (1931) 33 BOMLR 450
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts16 Dec 1930
Emperor Vs Natvarlal Nagindas
Bombay High Court · (1931) 33 BOMLR 312
Criminal Procedure Code, 1898 (CrPC) — Section 29B
High Courts16 Dec 1930Allowed
Abdul Ghafur Vs Hussain Bibi
Bombay High Court · (1931) 33 BOMLR 420
Evidence Act, 1872 — Section 32(6)
High Courts16 Dec 1930
Narayanlal Bansilal Vs The Maneckji Petit Manufacturing Co. Ld.
Bombay High Court · (1931) 33 BOMLR 556
Companies Act, 1913 — Section 55
High Courts16 Dec 1930Dismissed
Emperor Vs Sohrab Palanji Kapadia
Bombay High Court · (1931) 33 BOMLR 314
Criminal Law (Amendment) Act — Section 17(1)
High Courts16 Dec 1930
In Re: Morarji Jairam Naranji
Bombay High Court · (1932) 34 BOMLR 1175
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Presidency Towns Insolvency Act, 1909 — Section 90
High Courts16 Dec 1930
Natvarlal Nagindas Vs Emperor
Bombay High Court · 131 Ind. Cas. 476
Criminal Procedure Code, 1898 (CrPC) — Section 29B
High Courts12 Dec 1930
Babubhai Tansukhlal Vs Madhavji Govindji and Co.
Bombay High Court · (1931) 33 BOMLR 759 : (1931) ILR (Bom) 503
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Presidency Small Cause Courts Act, 1882 — Section 9
High Courts11 Dec 1930Allowed
Venkatraman Krishna Bhatta Vs Mahableshwar Narayan Hegde
Bombay High Court · (1931) 33 BOMLR 750
High Courts10 Dec 1930Dismissed
Hari Mahadev Vadekar Vs Vishnu Balkrishna Risbud
Bombay High Court · (1931) 33 BOMLR 622
High Courts10 Dec 1930Dismissed
Parashram Yeshvantseth Alwe Vs Lakshmibai Babaji Samant
Bombay High Court · (1931) 33 BOMLR 755