High Courts04 Mar 1930Dismissed
Kallava Parbhu Desai Vs Vithabai Appu Desai
Bombay High Court · AIR 1930 Bom 396 : (1930) 32 BOMLR 995
Civil Procedure Code, 1908 (CPC) — Section 2(12)
COURT ARCHIVE
Bombay High Court judgments, 1930
285 judgments · page 12 of 15
High Courts27 Feb 1930
Arnavaz Hormusji Vs Hormusjl Framji
Bombay High Court · AIR 1930 Bom 536 : (1930) 32 BOMLR 1079
High Courts27 Feb 1930
Tulsidas Jasraj Parekh Vs The Industrial Bank of Western India
Bombay High Court · (1930) 32 BOMLR 953 : (1930) ILR (Bom) 718
Companies Act, 1956 — Section 227(2)
High Courts27 Feb 1930
Ephrayim H. Ephrayim Vs Turner, Morrison and Co.
Bombay High Court · AIR 1930 Bom 511 : (1930) 32 BOMLR 1178
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2, 13(b)
High Courts27 Feb 1930Allowed
Raoji Eupa Kolhati Vs Kunjalal Hiralal Agarwala
Bombay High Court · (1930) ILR (Bom) 455
High Courts27 Feb 1930Dismissed
Lady Aimai Hormusji Wadia Vs Sir Jamshedjee Jeejeebhoy Bart
Bombay High Court · AIR 1930 Bom 481 : (1930) 32 BOMLR 1175
High Courts25 Feb 1930Dismissed
Annu Mukunda Kakade Vs Shripati Tukaram Shinde
Bombay High Court · AIR 1930 Bom 373 : (1930) 32 BOMLR 705
Transfer of Property Act, 1882 — Section 6
High Courts25 Feb 1930
Emperor Vs Shivputraya Baslingaya
Bombay High Court · AIR 1930 Bom 244 : (1930) 32 BOMLR 574
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts25 Feb 1930Allowed
Sitalakshmi Ammal Vs Venkata Subrahmanian
Bombay High Court · (1930) 32 BOMLR 887
High Courts24 Feb 1930Allowed
Jethalal Chhotalal Shah Vs Lallubhai Mulchand Mehta
Bombay High Court · AIR 1930 Bom 380 : (1930) 32 BOMLR 702
English Bankruptcy Act, 1914 — Section 40(4)
High Courts23 Feb 1930
In Re: Mohaniraj Krishna Korhalkar
Bombay High Court · AIR 1930 Bom 337 : (1930) 32 BOMLR 589 : 129 Ind. Cas. 581
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b), 476
High Courts21 Feb 1930
Appaji Jijaji Vaidya Vs Mohan Lal Raoji Gujar and Others
Bombay High Court · AIR 1930 Bom 273 : (1930) ILR (Bom) 564
High Courts21 Feb 1930Dismissed
Mulchand Chouthmal Marwadi Vs Hirabai Fakirchand
Bombay High Court · AIR 1930 Bom 400 : (1930) 32 BOMLR 695
High Courts20 Feb 1930Dismissed
Emperor Vs Kanchanlal Chunilal
Bombay High Court · (1930) 32 BOMLR 585
Penal Code, 1860 (IPC) — Section 153A
High Courts19 Feb 1930
Shivaji Sheshgir Kulkarni Vs Channava Kom Basangavda
Bombay High Court · 125 Ind. Cas. 699
High Courts17 Feb 1930Dismissed
Nagindas Sankalchand Vs Bapalal Purshottam
Bombay High Court · AIR 1930 Bom 395 : (1930) 32 BOMLR 692 : (1930) ILR (Bom) 487
Evidence Act, 1872 — Section 116Provincial Insolvency Act, 1920 — Section 28
High Courts14 Feb 1930Dismissed
Bhagvanpuri Vs The Secretary of State for India
Bombay High Court · (1930) 32 BOMLR 1516
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts14 Feb 1930Dismissed
Ganpati Bala Dhobale Vs Bhiku Sakhabam Ghodke
Bombay High Court · AIR 1930 Bom 297 : (1930) 32 BOMLR 683
Limitation Act, 1963 — Article 132
High Courts14 Feb 1930Dismissed
Kurvateppa Mahalingappa Kurvatti Vs Ningayya Chnbasaya Patrimath
Bombay High Court · AIR 1930 Bom 299 : (1930) 32 BOMLR 626
Evidence Act, 1872 — Section 115
High Courts13 Feb 1930Allowed
Khan Bahadur Mehrban Khan Vs Makhan
Bombay High Court · (1930) 02 BOM CK 0025
Transfer of Property Act, 1882 — Section 60