High Courts28 Mar 1930Dismissed
Chhaganbhai Ichhabhai Patel Vs Tulshibhai Lallu Patel
Bombay High Court · AIR 1930 Bom 448 : (1930) 32 BOMLR 930
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
COURT ARCHIVE
Bombay High Court judgments, 1930
285 judgments · page 11 of 15
High Courts28 Mar 1930
R.M. Vora Vs The Japan Cotton Trading Co. Ltd.
Bombay High Court · (1930) 32 BOMLR 1343
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 4, Order 33 Rule 6Limitation Act, 1908 — Section 3
High Courts28 Mar 1930Allowed
Rangu Nyahalchand Shet Vani Vs Lakshman Martand Kulkarni
Bombay High Court · (1930) 32 BOMLR 948
Transfer of Property Act, 1882 — Section 9
High Courts27 Mar 1930Dismissed
Ganpat Mahadu Jadhav Vs Forbes, Forbes Campbell and Co. Ltd.
Bombay High Court · AIR 1930 Bom 569 : (1930) 32 BOMLR 1336
Contract Act, 1872 — Section 230
High Courts27 Mar 1930
In Re: Sama Jetha
Bombay High Court · (1930) 32 BOMLR 764 : (1930) ILR (Bom) 548
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts27 Mar 1930
Purshottam Bhaichand Vs Kasturbhai Lalbhai
Bombay High Court · (1930) 32 BOMLR 1001
Easements Act, 1882 — Section 23
High Courts24 Mar 1930Dismissed
Martand Pandharinath Chaudhari Vs Radhabai Krishnarao Deshmukh
Bombay High Court · (1930) 32 BOMLR 924 : (1930) ILR (Bom) 616
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts24 Mar 1930Dismissed
Shankar Pandharinath Soman Vs Premchand Gulabchand Gujarati
Bombay High Court · (1930) 32 BOMLR 919
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts23 Mar 1930Allowed
Motilal Jadav Vs Samal Bechar
Bombay High Court · AIR 1930 Bom 466 : (1930) ILR (Bom) 625
Limitation Act, 1908 — Section 19Transfer of Property Act, 1882 — Section 60
High Courts21 Mar 1930Dismissed
John Agabeg Vertannes Vs James Golder Robinson
Bombay High Court · (1930) 32 BOMLR 1522
Evidence Act, 1872 — Section 116
High Courts20 Mar 1930
Emperor Vs Dhanraj J. Parmar
Bombay High Court · (1930) 32 BOMLR 761
Petroleum Act, 1899 — Section 15(c)
High Courts18 Mar 1930Dismissed
Badruddin Abdul Rahim Mukhari Vs Sitaram Vinayak Apte
Bombay High Court · AIR 1930 Bom 401 : (1930) 32 BOMLR 933
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Mar 1930
Kanji Vishram Vs Jivraj Dayal
Bombay High Court · AIR 1930 Bom 412 : (1930) 32 BOMLR 1009
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)Presidency Small Cause Courts Act, 1882 — Section 38
High Courts13 Mar 1930Dismissed
Nawasi Begum Vs Dilafroz Begum
Bombay High Court · (1930) 32 BOMLR 1519
High Courts13 Mar 1930Dismissed
Ganeshi Lal Vs Thakur Charan Singh
Bombay High Court · (1930) 32 BOMLR 1146
Transfer of Property Act, 1882 — Section 82
High Courts13 Mar 1930
Emperor Vs William Cooper
Bombay High Court · (1930) 32 BOMLR 747 : (1930) ILR (Bom) 531
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 30
High Courts13 Mar 1930Dismissed
Shah Zahid Hussain Vs Mohammad Ismail
Bombay High Court · (1930) 32 BOMLR 1150
High Courts11 Mar 1930
Emperor Vs Vishram Narayan Devli
Bombay High Court · (1930) 32 BOMLR 596
Criminal Procedure Code, 1898 (CrPC) — Section 256, 342, 537
High Courts06 Mar 1930
Emperor Vs Sattegowda Satgowda Patil
Bombay High Court · AIR 1930 Bom 174 : (1930) 32 BOMLR 571
Arms Act, 1878 — Section 19(e)