High Courts13 Feb 1930
In Re: Shekhanmian Jehangirmian
Bombay High Court · AIR 1930 Bom 178 : (1930) 32 BOMLR 582
Criminal Procedure Code, 1898 (CrPC) — Section 488
COURT ARCHIVE
Bombay High Court judgments, 1930
285 judgments · page 13 of 15
High Courts11 Feb 1930Dismissed
Dahyabhai Mansukhram Shah Vs Kanaiyalal Maganlal
Bombay High Court · AIR 1930 Bom 441 : (1930) 32 BOMLR 902
High Courts10 Feb 1930Allowed
T.C.A. Anandalwan Vs The Judges of the High Court of Judicature
Bombay High Court · (1930) 02 BOM CK 0004
Legal Practitioners Act, 1879 — Section 13
High Courts07 Feb 1930Dismissed
Emperor Vs Keshavji Madhavji
Bombay High Court · (1930) 32 BOMLR 562
Penal Code, 1860 (IPC) — Section 109, 417
High Courts07 Feb 1930
Hiralal Mohanlal Mutha Vs Ramchandra Kundanmal Marwadi
Bombay High Court · AIR 1930 Bom 375 : (1930) 32 BOMLR 619 : (1930) ILR (Bom) 479
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47
High Courts07 Feb 1930
Keshav Mahadev Sonalkar Vs Lakshman Narayan Phadnis
Bombay High Court · AIR 1930 Bom 378 : (1930) 32 BOMLR 614
District Municipalities Act — Section 15, 15(f)
High Courts05 Feb 1930Dismissed
Havu Ravlu Padti Vs Ganapati Venkatraman Shenvi
Bombay High Court · AIR 1930 Bom 329 : (1930) 32 BOMLR 679
Transfer of Property Act, 1882 — Section 109, 111
High Courts04 Feb 1930
Madanlal Lachmandas Vs Kedarnath Shersinghdas
Bombay High Court · AIR 1930 Bom 364 : (1930) 32 BOMLR 660
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts03 Feb 1930
Grimault and Co. Vs Premji Gopalji
Bombay High Court · AIR 1930 Bom 336 : (1930) 32 BOMLR 414
High Courts03 Feb 1930Dismissed
Shridhar Krishnabhatta and Venkatram Krishnabhatta Vs Madappa Ganap Hegde
Bombay High Court · (1930) 32 BOMLR 698
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 9 Rule 13
High Courts02 Feb 1930Dismissed
In Re: Garbad Yadav Vani
Bombay High Court · (1930) 32 BOMLR 1496
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 147, 342
High Courts31 Jan 1930
Girdharlal Mansukhbhai Gandhi Vs Kapadvanj Municipality
Bombay High Court · AIR 1930 Bom 317 : (1930) 32 BOMLR 610
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 100, 101
High Courts30 Jan 1930
Shanmukh Basapa Dhamanji Vs Emperor
Bombay High Court · AIR 1930 Bom 163 : 125 Ind. Cas. 710
Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts30 Jan 1930Dismissed
The Trustees Corporation (India) Limited Vs The Commissioner of Income Tax
Bombay High Court · (1930) ILR (Bom) 437
Income Tax Act, 1961 — Section 66
High Courts30 Jan 1930
Emperor Vs Shanmukh Basapa Dhamanji
Bombay High Court · (1930) 01 BOM CK 0020
Criminal Procedure Code, 1898 (CrPC) — Section 367, 537
High Courts30 Jan 1930
Shankaebhai Dajibhai Vs Bai Shiv
Bombay High Court · AIR 1930 Bom 545 : (1930) 32 BOMLR 1013 : (1930) ILR (Bom) 837
Bhagdari and Narwadari Act, 1862 — Section 3
High Courts29 Jan 1930
In Re: Venkatraman Rama Hedge
Bombay High Court · 125 Ind. Cas. 718
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 146
High Courts29 Jan 1930
Emperor Vs Dinkar Nhanu Mangaonkar
Bombay High Court · (1930) 32 BOMLR 344 : (1930) ILR (Bom) 471
Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts29 Jan 1930
In Re: Venkataraman Rama Hedge
Bombay High Court · 125 Ind. Cas. 718
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 146
High Courts28 Jan 1930Dismissed
Misir Bhairon Prasad Vs Musamat Gopi Kunwar
Bombay High Court · (1930) 01 BOM CK 0012