High Courts28 Jan 1930
Bai Mangu Vs Bharatkhand Cotton Mills Company Ltd.
Bombay High Court · 136 Ind. Cas. 183
COURT ARCHIVE
Bombay High Court judgments, 1930
285 judgments · page 14 of 15
High Courts28 Jan 1930
The Adjai Coal Company Limited Vs Panna Lal Ghosh
Bombay High Court · (1930) 32 BOMLR 654
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13Limitation Act, 1963 — Article 48(I)Probate and Administration Act, 1881 — Section 89
High Courts27 Jan 1930
Emperor Vs Mahadev Govind Nagarkar
Bombay High Court · AIR 1930 Bom 176
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 380, 403
High Courts24 Jan 1930Dismissed
Ramchandra Ganpat Agarwale Vs The Cantonment magistrate
Bombay High Court · (1930) 32 BOMLR 606
Lunacy Act, 1912 — Section 88
High Courts24 Jan 1930Dismissed
Mahadev Dattatraya Rajarshi Vs Secretary of State for India
Bombay High Court · AIR 1930 Bom 367 : (1930) 32 BOMLR 604
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Jan 1930Dismissed
Sheiklal Shaikh Sharif Vs Ahmedkhan Sharifkhan
Bombay High Court · AIR 1930 Bom 366 : (1930) 32 BOMLR 624
Letters Patent Act, 1865 — Section 15
High Courts23 Jan 1930
Emperor Vs Babaji Manaji Patil
Bombay High Court · AIR 1930 Bom 159 : (1930) 32 BOMLR 350
Arms Act, 1959 — Section 15, 19(f)
High Courts23 Jan 1930
Emperor Vs Ganpat Krishnaji Parit
Bombay High Court · AIR 1930 Bom 167 : (1930) 32 BOMLR 351
Penal Code, 1860 (IPC) — Section 378
High Courts22 Jan 1930
Emperor Vs Ganesh Ramchandra Rajwade
Bombay High Court · (1930) 32 BOMLR 337
Motor Vehicles Act, 1914 — Section 16
High Courts21 Jan 1930
Kamini Kumar Basu Thakur Vs Birendra Nath Basu Thakur
Bombay High Court · (1930) 32 BOMLR 639
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts21 Jan 1930Dismissed
Mallappa Minappa Patil Vs Venkaji Appaji Patil
Bombay High Court · AIR 1930 Bom 272 : (1930) 32 BOMLR 608
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts21 Jan 1930Dismissed
Mahammad Mazaffar-Al-Musavi Vs Jabeda Khatun
Bombay High Court · (1930) 32 BOMLR 633
Evidence Act, 1872 — Section 114
High Courts21 Jan 1930
Rustomji Ardeshir Cooper Vs Dhairyavan Narandas Thakersey Mulji
Bombay High Court · (1930) 01 BOM CK 0013
Contract Act, 1872 — Section 46
High Courts21 Jan 1930
Mallappa Minappa Patil and Others Vs Venkaji Appaji Patil and Others
Bombay High Court · 125 Ind. Cas. 423
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts20 Jan 1930Allowed
Mahomed Habibulla Khan Vs Aimila Automobile Co.
Bombay High Court · AIR 1930 Bom 220 : (1930) 32 BOMLR 411
Criminal Procedure Code, 1877 — Section 380
High Courts17 Jan 1930Dismissed
Emperor Vs Sherif Dadumiyaji
Bombay High Court · (1930) 32 BOMLR 332
Bombay Municipal Corporation Act, 1888 — Section 231Transfer of Property Act, 1882 — Section 105
High Courts17 Jan 1930
Ramchandra Vithal Varadkar Vs The Trustees of the Port of Bombay
Bombay High Court · (1930) 32 BOMLR 1333
High Courts15 Jan 1930Dismissed
Ramacharya Govindacharya Kundgol Vs Ramrao Appaji Huddar
Bombay High Court · (1930) 32 BOMLR 900
High Courts14 Jan 1930Dismissed
Nagappa Pandyappa Kadar Vs Badridas Shrikishan
Bombay High Court · AIR 1930 Bom 409 : (1930) 32 BOMLR 894
Transfer of Property Act, 1882 — Section 3
High Courts13 Jan 1930Allowed
Usafali Ibrahim Vs Falzullabhai Sheikh Mahomedbhai
Bombay High Court · (1930) 32 BOMLR 439 : (1930) ILR (Bom) 352
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6