High Courts22 Dec 1949
The Crown Vs Laxminarayanlala and Others
Bombay High Court · (1951) CriLJ 181
Criminal Procedure Code, 1898 (CrPC) — Section 112
COURT ARCHIVE
Bombay High Court judgments, 1949
148 judgments · page 1 of 8
High Courts16 Dec 1949
Jainabbibi Vs Shankar Sakharam
Bombay High Court · AIR 1951 Bom 255 : (1950) 52 BOMLR 858 : (1951) ILR (Bom) 57
Limitation Act, 1908 — Section 19
High Courts15 Dec 1949Dismissed
Benares Bank Ltd. Vs Official Assignee
Bombay High Court · (1950) 52 BOMLR 488 : (1942) 55 LW 1166
Contract Act, 1872 — Section 23
High Courts12 Dec 1949
Raj Shatranjai Vs Raj Raj Bahadur Singh
Bombay High Court · (1950) 52 BOMLR 485 : (1942) 55 LW 255
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Dec 1949Dismissed
Emperor Vs Bhiku Ramchandra Shinde
Bombay High Court · AIR 1950 Bom 330 : (1950) 52 BOMLR 223
Bombay Public Security Measures Act, 1947 — Section 2(1), 2(6)Evidence Act, 1872 — Section 114
High Courts06 Dec 1949Dismissed
Kanda Vs Waghu
Bombay High Court · (1950) 52 BOMLR 498 : (1942) 55 LW 232
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, 153
High Courts06 Dec 1949Dismissed
Sardar Autar Singh Vs Sir Mohammad Ejaz Rasool Khan
Bombay High Court · (1950) 52 BOMLR 482
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3Transfer of Property Act, 1882 — Section 60
High Courts30 Nov 1949
Laxmanrao Kristrao Vs Provincial Government of Bombay and Another
Bombay High Court · AIR 1950 Bom 334 : (1950) 52 BOMLR 316
Land Acquisition Act, 1894 — Section 12, 9, 9(3)
High Courts30 Nov 1949
Emperor Vs Kisan Narayan
Bombay High Court · AIR 1951 Bom 186 : (1950) 52 BOMLR 280 : (1952) CriLJ 41
Bombay Abkari Act, 1878 — Section 43(1)Criminal Procedure Code, 1898 (CrPC) — Section 103, 367, 537
High Courts30 Nov 1949Dismissed
Premchand Roychand and Sons Vs Moti Lall Agarwala
Bombay High Court · AIR 1951 Bom 249 : (1950) 52 BOMLR 643
Contract Act, 1872 — Section 2
High Courts28 Nov 1949Dismissed
Lumbhardar Zutshi Vs The King
Bombay High Court · (1950) 52 BOMLR 480 : (1942) 55 LW 197
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 161
High Courts25 Nov 1949Dismissed
Kishori Shetty Vs The King
Bombay High Court · (1950) 52 BOMLR 591
Government of India Act, 1935 — Section 14B
High Courts25 Nov 1949Dismissed
Narayan Vs Padmanabh
Bombay High Court · AIR 1950 Bom 319 : (1950) 52 BOMLR 313
High Courts22 Nov 1949Dismissed
C.S. Nataraja Pillai Vs C.S. Subbaraya Chettiar
Bombay High Court · (1950) 52 BOMLR 474
Evidence Act, 1872 — Section 41
High Courts22 Nov 1949
Misri Lal Nayak Vs Surji
Bombay High Court · (1950) 52 BOMLR 477 : (1942) 55 LW 184
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Nov 1949
Mahanth Sudarsan Das Vs Mahanth Ram Kirpal Das
Bombay High Court · (1950) 52 BOMLR 493 : (1942) 55 LW 110
Limitation Act, 1908 — Article 134B
High Courts18 Nov 1949
Kisan Dhondu Vs Shevantabai Bai Nirmalgovri Vs Ramniklal Ramlal
Bombay High Court · AIR 1950 Bom 254 : (1950) 52 BOMLR 327
High Courts17 Nov 1949Dismissed
Tiruchendur Sri Subramaniaswami Temple Vs P. Ramaswami Pillai
Bombay High Court · (1950) 52 BOMLR 472 : (1942) 55 LW 193
Succession Act, 1925 — Section 114
High Courts17 Nov 1949Dismissed
Government of the Province of Bombay Vs Laxman Govind Deshmukh
Bombay High Court · AIR 1950 Bom 257 : (1950) 52 BOMLR 226
Bombay Public Security Measures Act, 1947 — Section 2(1), 2(6)
High Courts14 Nov 1949Dismissed
Pandurang Bhimrao Kulkarni and Others Vs Malkappa Bhimgouda and Others
Bombay High Court · AIR 1950 Bom 302 : (1950) 52 BOMLR 146
Dekkhan Agriculturists Relief Act, 1879 — Section 10A, 12, 3Limitation Act, 1908 — Article 144