High Courts21 Nov 1949
Mahanth Sudarsan Das Vs Mahanth Ram Kirpal Das
Bombay High Court · (1950) 52 BOMLR 493 : (1942) 55 LW 110
Limitation Act, 1908 — Article 134B
COURT ARCHIVE
Bombay High Court judgments, 1949
195 judgments · page 2 of 10
High Courts18 Nov 1949
Kisan Dhondu Vs Shevantabai Bai Nirmalgovri Vs Ramniklal Ramlal
Bombay High Court · AIR 1950 Bom 254 : (1950) 52 BOMLR 327
High Courts17 Nov 1949Dismissed
Tiruchendur Sri Subramaniaswami Temple Vs P. Ramaswami Pillai
Bombay High Court · (1950) 52 BOMLR 472 : (1942) 55 LW 193
Succession Act, 1925 — Section 114
High Courts17 Nov 1949Dismissed
Government of the Province of Bombay Vs Laxman Govind Deshmukh
Bombay High Court · AIR 1950 Bom 257 : (1950) 52 BOMLR 226
Bombay Public Security Measures Act, 1947 — Section 2(1), 2(6)
High Courts14 Nov 1949Dismissed
Pandurang Bhimrao Kulkarni and Others Vs Malkappa Bhimgouda and Others
Bombay High Court · AIR 1950 Bom 302 : (1950) 52 BOMLR 146
Dekkhan Agriculturists Relief Act, 1879 — Section 10A, 12, 3Limitation Act, 1908 — Article 144
High Courts14 Nov 1949Dismissed
Chandu Lal Agarwalla Vs Khalilur Rahaman
Bombay High Court · (1950) 52 BOMLR 469
High Courts14 Nov 1949Dismissed
Nagarmal Vs Bajranglal
Bombay High Court · (1950) 52 BOMLR 467
Limitation Act, 1908 — Section 19
High Courts08 Nov 1949Dismissed
Ratilal Nathubhai and Another Vs Rasiklal Maganlal and Others
Bombay High Court · AIR 1950 Bom 326 : (1950) 52 BOMLR 338
Registration Act, 1908 — Section 32, 33(1), 34, 34(1)
High Courts07 Nov 1949Dismissed
T.A. Menon Vs The King
Bombay High Court · (1950) 52 BOMLR 463
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts07 Nov 1949Dismissed
Sanmukhsing Vs The King
Bombay High Court · (1950) 52 BOMLR 465 : (1942) 55 LW 163
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(c)Penal Code, 1860 (IPC) — Section 120B
High Courts04 Nov 1949
Godfrey Meeus Vs Simon Dular
Bombay High Court · AIR 1950 Bom 91 : (1950) CriLJ 751
Penal Code, 1860 (IPC) — Section 323, 506
High Courts04 Nov 1949
Mt. Vithi and Another Vs Tulsiram Maroti and Crown
Bombay High Court · AIR 1950 Bom 88 : (1950) CriLJ 746
Criminal Procedure Code, 1898 (CrPC) — Section 204(3)
High Courts20 Oct 1949Allowed
Lakshmidhar Misra Vs Rangalal
Bombay High Court · (1950) 52 BOMLR 458
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Oct 1949Dismissed
Ranchhoddas Bhikardas Bhate Vs Manga Bhika Bhole and Others
Bombay High Court · AIR 1950 Bom 277 : (1950) 52 BOMLR 286
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts07 Oct 1949
Rameshchandra Ramchandra Vs Emperor
Bombay High Court · AIR 1950 Bom 246 : (1950) 52 BOMLR 229
Press (Emergency Powers) Act, 1931 — Section 15, 18, 18(1), 2, 2(6)
High Courts07 Oct 1949
Thakarshi Jaichand Shah and Others Vs Woman Pralhad Kulkarni
Bombay High Court · AIR 1950 Bom 184 : (1950) 52 BOMLR 205
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 30 Rule 9Limitation Act, 1908 — Article 182, 182(5)
High Courts05 Oct 1949
Mathuradas Vassanji and Another Vs Tulsidas Damodar Ganatra
Bombay High Court · AIR 1950 Bom 321 : (1950) 52 BOMLR 349
Presidency Small Cause Courts Act, 1882 — Section 43, 46, 47
High Courts04 Oct 1949Dismissed
Vithalbhai Gokalbhai and Others Vs Shivabhai Dhoribhai and Others
Bombay High Court · AIR 1950 Bom 289 : (1950) 52 BOMLR 301
Succession Act, 1925 — Section 119Transfer of Property Act, 1882 — Section 19
High Courts03 Oct 1949
Bajrang and Others Vs The Crown
Bombay High Court · (1951) CriLJ 1498
Penal Code, 1860 (IPC) — Section 307, 34
High Courts30 Sept 1949
Gajanan Yeshwant Kale Vs Pandurang Govind Chithade
Bombay High Court · AIR 1950 Bom 178 : (1950) 52 BOMLR 238