High Courts11 Aug 1949Dismissed

Kishori Shetty Vs Emperor

Bombay High Court · AIR 1950 Bom 221 : (1950) 52 BOMLR 29

Bombay Abkari Act, 1878 — Section 14B(1), 43, 45ACivil Procedure Code, 1908 (CPC) — Section 100