COURT ARCHIVE

Bombay High Court judgments, 1949

195 judgments · page 6 of 10

High Courts13 Apr 1949Dismissed

Udhavji Anandji Ladha and Others Vs Bapudas Ramdas Darbar

Bombay High Court · AIR 1950 Bom 94

Civil Procedure Code, 1908 (CPC) — Section 34Limitation Act, 1908 — Section 10, 11, 12, 14, 15Partnership Act, 1932 — Section 37

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High Courts12 Apr 1949

Nuruddin Abdulhusein Vs Abu Ahmed Abdul Jalli

Bombay High Court · AIR 1950 Bom 127 : (1949) 51 BOMLR 1020

Arbitration Act, 1940 — Section 34Bombay High Court (Original Side) Rules, 1980 — Rule 117

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High Courts12 Apr 1949

Santasing Mustafa Singh Vs The Crown

Bombay High Court · (1950) CriLJ 474

Central Provinces and Berar Public Safety Act, 1948 — Section 16Penal Code, 1860 (IPC) — Section 307

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High Courts12 Apr 1949

Santasingh Musafa Singh Vs The Crown

Bombay High Court · (1950) CriLJ 474

Central Provinces and Berar Public Safety Act, 1948 — Section 16Penal Code, 1860 (IPC) — Section 307

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High Courts06 Apr 1949Dismissed

Bhagwandas Vs The King

Bombay High Court · (1949) 51 BOMLR 970

Criminal Procedure Code, 1898 (CrPC) — Section 492Government of India Act, 1935 — Section 49

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High Courts06 Apr 1949

Provincial Government, C.P. and Berar Vs Ganeshlal Rekhchand

Bombay High Court · (1950) CriLJ 491

Essential Supplies (Temporary Powers) Act, 1946 — Section 7

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High Courts05 Apr 1949Allowed

Govindram Bros. Ltd. Vs Official Assignee

Bombay High Court · AIR 1950 Bom 49

Dekkhan Agriculturists Relief Act, 1879 — Section 15D, 15D(3)Transfer of Property Act, 1882 — Section 69, 69(1)

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High Courts05 Apr 1949Dismissed

Bahinabai Shravan Patil Vs Kisanlal Kunjilal Shet and Others

Bombay High Court · AIR 1950 Bom 47

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High Courts05 Apr 1949Dismissed

Aniruddha Mitra Vs Administrator General Bengal

Bombay High Court · (1949) 51 BOMLR 971

Succession Act, 1925 — Section 113, 114

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High Courts31 Mar 1949

Emperor Vs Pranshankar Shambhuram Raval

Bombay High Court · (1949) 51 BOMLR 671

Criminal Procedure Code, 1898 (CrPC) — Section 350(1)

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High Courts31 Mar 1949

Emperor Vs Pranshankar Shambhuram Raval and Another

Bombay High Court · AIR 1950 Bom 14

Criminal Procedure Code, 1898 (CrPC) — Section 350, 350(1)

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High Courts31 Mar 1949Dismissed