COURT ARCHIVE

Bombay High Court judgments, 1949

195 judgments · page 10 of 10

High Courts27 Jan 1949Dismissed

Laxmipat Singhania Vs Larsen and Toubro Ltd.

Bombay High Court · AIR 1951 Bom 205 : (1950) 52 BOMLR 688

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 4(1), 5(8)Transfer of Property Act, 1882 — Section 108

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High Courts25 Jan 1949Dismissed

Emperor Vs Abdul Majid Abdul Aziz

Bombay High Court · AIR 1949 Bom 387 : (1949) 51 BOMLR 568

Bombay Police Act, 1951 — Section 27Bombay Public Security Measures Act, 1947 — Section 2(6)

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High Courts24 Jan 1949

Jagatchandra N. Vora Vs The Province of Bombay

Bombay High Court · (1949) 51 BOMLR 997

Bombay Land Requisition Act, 1948 — Section 6

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High Courts24 Jan 1949

Jagatchandra N. Vora and Another Vs The Province of Bombay and Others

Bombay High Court · AIR 1950 Bom 144

Bombay Land Requisition Act, 1948 — Section 4(1), 4(3), 6, 6(4)Evidence Act, 1872 — Section 4

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High Courts20 Jan 1949

Abdul Rahim Khan Vs King Emperor

Bombay High Court · (1949) CriLJ 838

Arms Act, 1959 — Section 19(f)

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High Courts18 Jan 1949

Sayed Md. Abdullah Uraizee Vs P.V. Rao and Others

Bombay High Court · AIR 1950 Bom 158

Bombay Land Requisition Act, 1948 — Section 5, 5(1), 5(2)

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High Courts18 Jan 1949

Sayed Md. Abdullah Uraizee Vs P.V. Rao

Bombay High Court · (1949) 51 BOMLR 993

Bombay Land Requisition Act, 1948 — Section 5

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High Courts14 Jan 1949Allowed

N.S. Venkatagiri Ayyangar Vs The Hindu Religious Endowments Board

Bombay High Court · (1949) 51 BOMLR 952

Civil Procedure Code, 1908 (CPC) — Section 115, 115(c)

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High Courts11 Jan 1949Dismissed

Ramkrishna Timmappa Shetti Vs Hanumant Patgavi

Bombay High Court · (1949) 51 BOMLR 757

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 33 Rule 15

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High Courts11 Jan 1949Allowed

Hubert P. James Vs Gulam Hussein Pakseema

Bombay High Court · (1949) 51 BOMLR 945

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High Courts11 Jan 1949Dismissed

Harisingji Chandrasingji Vs Ajitsingji Chandrasingji

Bombay High Court · (1949) 51 BOMLR 770

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High Courts11 Jan 1949Dismissed

The Government of the Province of Bombay Vs Pestonji Ardeshir Wadia

Bombay High Court · (1949) 51 BOMLR 635

Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 114

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High Courts06 Jan 1949Dismissed

Emperor Vs Biharilal Kalacharan

Bombay High Court · (1949) 51 BOMLR 564

Penal Code, 1860 (IPC) — Section 213

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High Courts04 Jan 1949

P.V. Rao Vs Khushaldas S. Advani

Bombay High Court · AIR 1949 Bom 277 : (1949) 51 BOMLR 342

Bombay Land Requisition Ordinance, 1947 — Section 10, 3Government of India Act, 1935 — Section 306(1)

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High Courts04 Jan 1949

P.V. Rao Vs Girdharlal Lallubhai

Bombay High Court · AIR 1949 Bom 303 : (1949) 51 BOMLR 418

Bombay Land Requisition Ordinance, 1947 — Section 4(3)

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