High Courts22 Mar 1949
SIR KASTURCHAND LTD. Vs COMMISSIONER OF Income Tax, BOMBAY CITY.
Bombay High Court · (1949) 17 ITR 493
Income Tax Act, 1961 — Section 23A(1)
COURT ARCHIVE
Bombay High Court judgments, 1949
195 judgments · page 8 of 10
High Courts22 Mar 1949
Sir Kasturchand Ltd. Vs Commissioner of Income Tax
Bombay High Court · AIR 1950 Bom 1
Income Tax Act, 1922 — Section 23A, 23A(1), 34(2)
High Courts22 Mar 1949
COMMISSIONER OF Income Tax, BOMBAY CITY Vs THE B.B. and C.I. RAILWAY CO-OPERATIVE MUTUAL DEATH BENEFIT SOCIETY FOR INDIAN STAFF LTD., BOMBAY.
Bombay High Court · (1949) 17 ITR 509
Income Tax Act, 1961 — Section 60
High Courts22 Mar 1949
Commissioner of Income Tax Vs B.B. and C.I. Railway Co-operative Mutual Death Benefit Society for Indian Staff Ltd.
Bombay High Court · AIR 1950 Bom 43
Income Tax Act, 1922 — Section 6, 60, 60(1)
High Courts22 Mar 1949
Sir Kasturchand, Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (1949) 51 BOMLR 687
Income Tax Act, 1922 — Section 23A(1)
High Courts22 Mar 1949
The Commissioner of Income Tax Vs B.B. and C.I. Railway Co-Operative Mutual Death Benefit Society for Indian Staff, Ltd.
Bombay High Court · (1949) 51 BOMLR 692
Income Tax Act, 1961 — Section 60
High Courts18 Mar 1949
RAGHUVANSHI MILLS LTD. Vs COMMISSIONER OF Income Tax, BOMBAY.
Bombay High Court · AIR 1949 Bom 377 : (1949) 17 ITR 520
High Courts18 Mar 1949
ORIENT CORPORATION, BOMBAY Vs COMMISSIONER OF Income Tax, BOMBAY CITY.
Bombay High Court · (1950) 18 ITR 28
High Courts18 Mar 1949
COMMISSIONER OF Income Tax, BOMBAY CITY Vs MYSORE IRON and STEEL WORKS.
Bombay High Court · (1949) 17 ITR 478
Income Tax Act, 1961 — Section 30
High Courts18 Mar 1949
KIKABHOY CHANDABHOY Vs COMMISSIONER OF Income Tax, BOMBAY CITY.
Bombay High Court · (1949) 17 ITR 523
Income Tax Act, 1961 — Section 66(1)
High Courts18 Mar 1949
The Raghuvanshi Mills, Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (1949) 51 BOMLR 675
High Courts18 Mar 1949
Kikabhoy Chandabhoy Vs The Commissioner of Income Tax
Bombay High Court · (1949) 51 BOMLR 677
Income Tax Act, 1922 — Section 25(4)
High Courts18 Mar 1949
Kikabhoy Chandabhoy and Others Vs Commissioner of Income Tax
Bombay High Court · AIR 1950 Bom 6
Income Tax Act, 1922 — Section 25, 25(3), 25(4), 56
High Courts18 Mar 1949
The Commissioner of Income Tax Vs Mysore Iron and Steel Works
Bombay High Court · AIR 1949 Bom 400 : (1949) 51 BOMLR 684
Income Tax Act, 1961 — Section 30, 31
High Courts17 Mar 1949Dismissed
Joy Chand Lal Babu Vs Kamalaksha Chaudhury
Bombay High Court · (1949) 51 BOMLR 964
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Limitation Act, 1908 — Section 181
High Courts14 Mar 1949Dismissed
Mallappa Rachappa Shetgan and Others Vs Shivappa Tammanna Hadnur and Others
Bombay High Court · AIR 1950 Bom 71
Transfer of Property Act, 1882 — Section 65A, 66
High Courts11 Mar 1949
Nagarmal Surajmal Vs Gotulal Laxminarayan
Bombay High Court · AIR 1949 Bom 348 : (1949) 51 BOMLR 525
Bombay Agricultural Debtors Relief Act, 1947 — Section 19
High Courts11 Mar 1949
Emperor Vs Fakirmahomed Currimji Lalji Sajan
Bombay High Court · AIR 1949 Bom 373 : (1949) 51 BOMLR 573
Bombay Smoke Nuisance Act, 1912 — Section 9(1), 9(7)
High Courts11 Mar 1949Dismissed
Yusuf H. Abbas Vs Bhagwandas P. Nangpal
Bombay High Court · AIR 1949 Bom 346 : (1949) 51 BOMLR 523
High Courts10 Mar 1949
Sridhar Krishnarao Date Vs The Crown
Bombay High Court · (1950) CriLJ 95
Central Provinces and Berar Temple Entry Authorization Act, 1947 — Section 100