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Bombay High Court judgments, 1996

729 judgments · page 1 of 37

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High Courts24 Dec 1996Dismissed

Radheshyam Agrawal Vs Mangalchand Agrawal and Others

Bombay High Court · (1997) 4 BomCR 303

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 145
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High Courts24 Dec 1996Dismissed

Arun Ghanvate and Others Vs Hon''ble Chancellor Amravati University and Others

Bombay High Court · (1997) 3 ALLMR 658 : (1997) 99 BOMLR 101 : (1997) 3 MhLj 266

Contract Labour (Regulation and Abolition) Act, 1970 — Section 34
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High Courts24 Dec 1996Dismissed

Dr. Suresh Madhukar Nagarkar Vs Ujubala Madhav Desai and Others

Bombay High Court · (1997) 4 ALLMR 98 : (1997) 4 BomCR 250

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15A, 5(4)Easements Act, 1882 — Section 52
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High Courts24 Dec 1996

Muktaram Sitaram Shinde Vs The State of Maharashtra and others

Bombay High Court · (1997) 4 BomCR 418 : (1997) CriLJ 3458

Constitution of India, 1950 — Article 21, 23
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High Courts24 Dec 1996

Union Bank of India Vs Noor Dairy Fram and Others

Bombay High Court · (1997) 3 BomCR 126

Bankers Books Evidence Act, 1891 — Section 4Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 2, 34Contract Act, 1872 — Section 10, 128, 73
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High Courts24 Dec 1996Allowed

Smt. Satinder Anand alias Sweety Vs Mahanager Telephone Nigam Ltd.

Bombay High Court · (1997) 2 BomCR 430

Constitution of India, 1950 — Article 226
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High Courts23 Dec 1996Allowed

Ravindra Baburao Sutar Vs Sou. Manisha Ravindra Sutar

Bombay High Court · (1997) 1 DMC 517

Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 21
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High Courts23 Dec 1996Dismissed

Vinod Ramchandra Gosalka Vs Sunil Dattatray Tatkare and Others

Bombay High Court · (1997) 3 BomCR 110 : (1997) 2 MhLj 509

Representation of the People Act, 1951 — Section 81(3), 83(1), 86(1), 86(3)
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High Courts23 Dec 1996Dismissed

Ravindra Lalbachan Tiwari and Others Vs Smt. Nirmaladevi Vijaynarayan Dwivedi and Another

Bombay High Court · (1997) 4 BomCR 75

Evidence Act, 1872 — Section 101, 103Specific Relief Act, 1963 — Section 34, 5
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High Courts20 Dec 1996

People for Animals through Mrs. Norma Alvares and Another Vs The State of Goa and Others

Bombay High Court · (1997) 4 ALLMR 397 : (1997) 4 BomCR 271

Constitution of India, 1950 — Article 51APrevention of Cruelty to Animals Act, 1960 — Section 11(1)
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High Courts20 Dec 1996

Central Bank of India Vs Tarseema Compress Wood Manufacturing Company and others.

Bombay High Court · AIR 1997 Bom 225 : (1997) 2 BomCR 267 : (1997) 2 CivCC 661

Banking Regulation Act, 1949 — Section 21Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 25
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High Courts20 Dec 1996Allowed

Shri Vasant Uddhav Tatpunje @ Chota Vasha Vs Shri R.D. Tyagi, Commissioner of Police and Others

Bombay High Court · (1997) BomCR(Cri) 895

Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 11, 3(1)
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High Courts19 Dec 1996

Maharashtra State Co-operative Bank Limited and Another Vs The State of Maharashtra and Others

Bombay High Court · (1997) 3 BomCR 4 : (1997) 3 MhLj 466

Banking Regulation Act, 1949 — Section 18, 24, 56Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, 9Constitution of India, 1950 — Article 226
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High Courts19 Dec 1996Dismissed

The State of Maharashtra Vs Sou. Kamlabai Vishwanath Bagad and Others

Bombay High Court · (1997) 3 BomCR 597 : (1997) 2 MhLj 427

Land Acquisition Act, 1894 — Section 11A, 23, 23(1A), 23(2), 28Maharashtra Regional and Town Planning Act, 1966 — Section 125, 126, 126(1), 126(2), 126(3)
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High Courts19 Dec 1996

Bharat Containers Pvt. Ltd. Vs Engineering Workers Union and Others

Bombay High Court · (1998) 3 LLJ 932

Payment of Bonus Act, 1965 — Section 7
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High Courts19 Dec 1996

Sanjeev M. Gorwadkar and another Vs State of Maharashtra and others

Bombay High Court · AIR 1997 Bom 303 : (1997) 3 ALLMR 30 : (1997) 4 BomCR 622 : (1997) 2 BOMLR 360 : (1997) 2 MhLj 152

Constitution of India, 1950 — Article 20, 21, 226, 39AEvidence Act, 1872 — Section 57, 78
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High Courts19 Dec 1996

Anglo-french Drugs and Industries Ltd. Vs Eisen Pharmaceutical Company Pvt. Ltd.

Bombay High Court · (1996) 12 BOM CK 0013

Trade Marks Act, 1999 — Section 27
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High Courts18 Dec 1996

Govardhan Shriram Khandelwal Vs Shivnarayan Shriram Khandelwal

Bombay High Court · (1997) 99 BOMLR 739

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5
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High Courts17 Dec 1996

Girishkumar Parmanand Shah Vs Sudarshan @ Kalpana Shah and Others

Bombay High Court · (1997) 99 BOMLR 571

Criminal Procedure Code, 1973 (CrPC) — Section 125Special Marriage Act, 1954 — Section 4
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High Courts16 Dec 1996Allowed

Mohamed Ilyas Qureshi Vs Satish Sahney, Commissioner of Police and Others

Bombay High Court · (1997) BomCR(Cri) 555 : (1997) 99 BOMLR 206 : (1997) 2 MhLj 125

Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 34, 384, 387, 395, 397
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