High Courts17 Dec 1984Allowed

Abdul Jabbar Ibrahim Vs Serkop Builders and Others

Bombay High Court · (1985) 2 BomCR 274 : (1985) 87 BOMLR 258 : (1985) MhLj 163

Criminal Procedure Code, 1973 (CrPC) — Section 468Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 10, 11, 13, 4, 5