High Courts25 Jan 1984
The Municipal Corporation of Greater Bombay Vs Govind V. Pethe
Bombay High Court · (1985) ACJ 51 : AIR 1984 Bom 411
Motor Vehicles Act, 1939 — Section 110B
COURT ARCHIVE
Bombay High Court judgments, 1984
602 judgments · page 29 of 31
High Courts25 Jan 1984
Deorao Vs Devkinandan Bhojaj Chandak and Another
Bombay High Court · AIR 1984 Bom 475 : (1984) 86 BOMLR 264 : (1985) 58 CompCas 267 : (1984) MhLj 439
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1A, Order 43 Rule 1A(2), 96(1), 96(3)
High Courts24 Jan 1984
C.N. Bhaskaran Vs S.A. Patil, Presiding Officer Labour Court, Bombay and another
Bombay High Court · (1984) 86 BOMLR 204 : (1985) 51 FLR 530 : (1984) 1 LLJ 436 : (1984) MhLj 343
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts24 Jan 1984
Rashtriya Chemicals and Fertilizers Limited Vs Mohindersingh and Co. and Another
Bombay High Court · AIR 1985 Bom 381 : (1984) 86 BOMLR 212 : (1984) MhLj 491
Arbitration Act, 1940 — Section 14, 30
High Courts24 Jan 1984
Patiram Budharao Pimpalkar Vs Mohammed Usman
Bombay High Court · AIR 1984 Bom 364 : (1983) 86 BOMLR 480
Constitution of India, 1950 — Article 227
High Courts24 Jan 1984
Ramchandra Shankar Khaire and Others Vs Sarjerao Bajirao Jagtap
Bombay High Court · AIR 1985 Bom 113
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63(1)Succession Act, 1925 — Section 227
High Courts24 Jan 1984
Advani Oerlikon Ltd. and another Vs Union of India and another
Bombay High Court · (1984) 16 ELT 27
High Courts24 Jan 1984
Dr. Vivekanand Atmaram Chitale and another Vs Vidya Vardhini Sabha and others
Bombay High Court · (1984) MhLj 520
Bombay Public Trusts Act, 1950 — Section 2(4), 41A, 41B, 41C, 41DConstitution of India, 1950 — Article 227, 235Contempt of Courts Act, 1971 — Section 10, 12, 2, 3
High Courts24 Jan 1984
Commissioner of Income Tax Vs Devidayal Rolling Refineries Pvt. Ltd.
Bombay High Court · (1984) 01 BOM CK 0011
Income Tax Act, 1961 — Section 80, 80E
High Courts23 Jan 1984
Muar Ramchandra Joshi Vs Life Insurance Corporation of India and Others
Bombay High Court · (1985) 1 BomCR 319 : (1987) 54 FLR 723
Constitution of India, 1950 — Article 14, 16
High Courts23 Jan 1984
Kishore Karamsey and Co. Vs D.M. Torgal and others
Bombay High Court · (1984) MhLj 625
High Courts23 Jan 1984
Nana Ramchandra Jadhav Vs State of Maharashtra
Bombay High Court · (1984) 1 BomCR 453
Penal Code, 1860 (IPC) — Section 109, 34, 368, 375, 376
High Courts21 Jan 1984
Hooseini Metal Rolling Mill Pvt. Ltd. Vs Union of India
Bombay High Court · (1989) 20 ECR 518 : (1989) 39 ELT 526
Central Excise Rules, 1944 — Rule 56A
High Courts21 Jan 1984
Shabir Hussain Rajaballi Shaikh Vs Abdul Wahid Abdul Gafur (deceased) Abdul Wahid Abdul Gafur (dec.) Vs Shabir Hussain Rajaballi Shaikh
Bombay High Court · (1984) 2 BomCR 396
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 12(2), 12(3), 13(1)Constitution of India, 1950 — Article 227
High Courts21 Jan 1984
Choksi Purshottam Vishrambhai Vs Union of India and others
Bombay High Court · (1989) 23 ECR 306 : (1984) 17 ELT 46
High Courts20 Jan 1984
G.S. Ramchandran Vs M.M. Rajadhyaksha
Bombay High Court · (1984) 1 BomCR 507 : (1984) MhLj 247
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 19A, Order 9 Rule 13
High Courts20 Jan 1984
State of Maharashtra Vs Rahatali Khan '' Nabhu Khan and Others
Bombay High Court · (1984) 1 BomCR 449 : (1985) MhLj 243
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245(1)
High Courts20 Jan 1984Allowed
Premanand Shridhar Kulkarni Vs State of Maharashtra and Another
Bombay High Court · (1984) 1 BomCR 561
Criminal Procedure Code, 1973 (CrPC) — Section 252
High Courts20 Jan 1984
Govardhanmal Madanmal Singhvi Vs Union of India (UOI)
Bombay High Court · (1985) 1 BomCR 495
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(8)Constitution of India, 1950 — Article 311(2)
High Courts19 Jan 1984
Ramesh Chandrasen Ashar and another Vs K.M. Barshiwala, Addl. 1st Asst. Controller of Estate Duty and another
Bombay High Court · (1984) 39 CTR 136(1) : (1984) 148 ITR 1 : (1984) 17 TAXMAN 61
Estate Duty Act, 1953 — Section 59