High Courts09 Jan 1984
FIFTH WEALTH-TAX OFFICER Vs MADHAV L. APTE, TRUSTEES OF V. S. APTE.
Bombay High Court · (1984) 8 ITD 806
Trusts Act, 1882 — Section 83
COURT ARCHIVE
Bombay High Court judgments, 1984
602 judgments · page 31 of 31
High Courts05 Jan 1984
FIRST Income Tax OFFICER Vs DAXA A. PATEL (P.) REL. TRUST.
Bombay High Court · (1986) 17 ITD 263
Income Tax Act, 1961 — Section 164(2)