High Courts19 Dec 1941Allowed
Kesarmal Indajishet Vs Narayan Vidyadhar Vankde
Bombay High Court · (1942) 44 BOMLR 426
Limitation Act, 1908 — Section 19, 20
COURT ARCHIVE
Bombay High Court judgments, 1941
126 judgments · page 1 of 7
High Courts12 Dec 1941
Dattatraya Maruti Shanbhag Vs Laxman Jattappa Shanbhag
Bombay High Court · AIR 1942 Bom 260
High Courts12 Dec 1941Dismissed
Emperor Vs Salamat Marzban Irani
Bombay High Court · (1942) 44 BOMLR 239
Bombay Abkari Act, 1878 — Section 43(1)(i), 54
High Courts12 Dec 1941Dismissed
The Commissioner of Income Tax and Orissa Vs Sir Kameshwar Singh of Darbhanga
Bombay High Court · (1942) 44 BOMLR 778
Income Tax Act, 1922 — Section 10(2)(ix)
High Courts02 Dec 1941
Emperor Vs Ali Mahomed Adamalli (No. 2)
Bombay High Court · (1942) 44 BOMLR 249
Mussalman Wakf (Bombay Amendment) Act, 1935 — Section 6AMussalman Wakf Act, 1923 — Section 10
High Courts26 Nov 1941
Ningappa Narsingappa Havaldar Vs Chandra Jakkappa Havaldar
Bombay High Court · (1942) 44 BOMLR 367
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151
High Courts24 Nov 1941Allowed
The Borough Municipality of Ahmedabad Vs The Government of the Province of Bombay
Bombay High Court · (1942) 44 BOMLR 354
Bombay Municipal Boroughs Act, 1925 — Section 63
High Courts19 Nov 1941
Amritlal Mohanlal Jhaveri Vs The Special Land Acquisition Officer
Bombay High Court · (1942) 44 BOMLR 137
High Courts19 Nov 1941
Ghunilal Kevalram Marwadi Vs Ramqhandra Yesaji Gursal
Bombay High Court · (1942) 44 BOMLR 278
Dekkhan Agriculturists Relief Act, 1879 — Section 10
High Courts18 Nov 1941Dismissed
Kedar Nath Goenka Vs Bageswari Prasad Singh
Bombay High Court · (1942) 44 BOMLR 765
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts18 Nov 1941
Savlaram Sadoba Navle Vs Dnyaneshwar Vishnu Chinke
Bombay High Court · (1942) 44 BOMLR 246
Criminal Procedure Code, 1898 (CrPC) — Section 522, 522(1)
High Courts13 Nov 1941Dismissed
Balkrishna Khanderao Nyayadhisha Vs Anant Abaji Inamdar
Bombay High Court · (1942) 44 BOMLR 288
Limitation Act, 1908 — Article 131, 28
High Courts11 Nov 1941
Emperor Vs Dharmappa Yellappa Sambrani
Bombay High Court · (1942) 44 BOMLR 241
Bombay District Police Act, 1890 — Section 39(g), 61(1)(f)
High Courts11 Nov 1941
Kashinath Balkrishna Kulkarni Vs Anant Murlidhar Inamdar and Others
Bombay High Court · AIR 1942 Bom 284
Bombay Watan Act, 1886 — Section 34Evidence Act, 1872 — Section 111
High Courts07 Nov 1941
Alabux Nazaralli Bohori Vs Abdullalli Khanbhai Bohori
Bombay High Court · (1942) 44 BOMLR 117
Court Fees Act, 1870 — Section 12(ii)
High Courts06 Nov 1941Dismissed
Emperor Vs S.R. Koppalkar
Bombay High Court · (1942) 44 BOMLR 228
City of Bombay Police Act, 1902 — Section 22(I)(f), 22(I)(g), 22(I)(i)
High Courts06 Nov 1941Allowed
Emperor Vs Gulam Rasul Gulam Ahmed
Bombay High Court · (1942) 44 BOMLR 225
Central Motor Vehicles Rules, 1989 — Rule 93(2)
High Courts17 Oct 1941
Emperor Vs Balvant Jivan Pawar
Bombay High Court · (1942) 44 BOMLR 48
Borstal Schools Act, 1925 — Section 21
High Courts16 Oct 1941
Vishram Yesu Haldankar Vs Dadabhoy Hormasji and Co.
Bombay High Court · (1942) 44 BOMLR 285
High Courts10 Oct 1941Dismissed
Emperor Vs Hasanbhai Rehmatbhai Vinawala
Bombay High Court · (1942) 44 BOMLR 45
Bombay Municipal Boroughs Act, 1925 — Section 3(2)