High Courts13 Nov 1941Dismissed
Balkrishna Khanderao Nyayadhisha Vs Anant Abaji Inamdar
Bombay High Court · (1942) 44 BOMLR 288
Limitation Act, 1908 — Article 131, 28
COURT ARCHIVE
Bombay High Court judgments, 1941
158 judgments · page 2 of 8
High Courts12 Nov 1941
Emperor Vs Ali Mahomed Adamallt (No. 1)
Bombay High Court · (1942) 44 BOMLR 231
Mussalman Wakf Act, 1923 — Section 6C, 6F
High Courts11 Nov 1941
Emperor Vs Dharmappa Yellappa Sambrani
Bombay High Court · (1942) 44 BOMLR 241
Bombay District Police Act, 1890 — Section 39(g), 61(1)(f)
High Courts11 Nov 1941
Kashinath Balkrishna Kulkarni Vs Anant Murlidhar Inamdar and Others
Bombay High Court · AIR 1942 Bom 284
Bombay Watan Act, 1886 — Section 34Evidence Act, 1872 — Section 111
High Courts11 Nov 1941
Harischandra Khanderao Kothare Vs A.S. Craig
Bombay High Court · (1942) 44 BOMLR 251
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts07 Nov 1941
Alabux Nazaralli Bohori Vs Abdullalli Khanbhai Bohori
Bombay High Court · (1942) 44 BOMLR 117
Court Fees Act, 1870 — Section 12(ii)
High Courts06 Nov 1941Dismissed
Emperor Vs S.R. Koppalkar
Bombay High Court · (1942) 44 BOMLR 228
City of Bombay Police Act, 1902 — Section 22(I)(f), 22(I)(g), 22(I)(i)
High Courts06 Nov 1941Allowed
The State Aided Bank of Travancore, Limited Vs Dhrit Ram
Bombay High Court · (1942) 44 BOMLR 557
High Courts06 Nov 1941Allowed
Emperor Vs Gulam Rasul Gulam Ahmed
Bombay High Court · (1942) 44 BOMLR 225
Central Motor Vehicles Rules, 1989 — Rule 93(2)
High Courts17 Oct 1941
Emperor Vs Balvant Jivan Pawar
Bombay High Court · (1942) 44 BOMLR 48
Borstal Schools Act, 1925 — Section 21
High Courts16 Oct 1941
Vishram Yesu Haldankar Vs Dadabhoy Hormasji and Co.
Bombay High Court · (1942) 44 BOMLR 285
High Courts16 Oct 1941Allowed
Raja Velugoti Sarvagna Kumara Krishna Yachendra Bahadur Varu Vs Raja Rajeswara Rao
Bombay High Court · (1942) 44 BOMLR 551
High Courts16 Oct 1941Dismissed
Krishnaji Hanmant Diwan Vs Raghavendra Keshav Mutalik
Bombay High Court · (1942) 44 BOMLR 371
High Courts16 Oct 1941Allowed
Government Vs The Century Spinning and Manufacturing Co., Ltd.
Bombay High Court · (1942) 44 BOMLR 57
Land Acquisition Act, 1894 — Section 23
High Courts15 Oct 1941
Vithalbhai Shivabha Patel Vs Lalbhai Bhimbhai
Bombay High Court · (1942) 44 BOMLR 380
Civil Procedure Code, 1908 (CPC) — Section 14
High Courts15 Oct 1941
Emperor Vs Kasamalli Mirzalli
Bombay High Court · (1942) 44 BOMLR 27
City of Bombay Police Act, 1902 — Section 63Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 138
High Courts14 Oct 1941Allowed
The Secretary of State for India Vs Chimanlal Jamnadas
Bombay High Court · (1942) 44 BOMLR 295
City Survey Act, 1868 — Section 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 80
High Courts10 Oct 1941Dismissed
Emperor Vs Hasanbhai Rehmatbhai Vinawala
Bombay High Court · (1942) 44 BOMLR 45
Bombay Municipal Boroughs Act, 1925 — Section 3(2)
High Courts09 Oct 1941
Haidarsha Lalsha Pathan Vs Dhondu Abaji Sandbhor
Bombay High Court · (1942) 44 BOMLR 53
Criminal Procedure Code, 1898 (CrPC) — Section 346, 435
High Courts07 Oct 1941
Motiram Keshavdas Vs Ahmedabad Municipal Borough
Bombay High Court · (1942) 44 BOMLR 280
Bombay Municipal Boroughs Act, 1925 — Section 73(x)