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Bombay High Court judgments, 1941

158 judgments · page 8 of 8

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High Courts07 Feb 1941

Hussenbhoy Abdoolabhoy Lalji Vs Rashid B. Vershi

Bombay High Court · (1941) 43 BOMLR 523

Criminal Procedure Code, 1898 (CrPC) — Section 94
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High Courts06 Feb 1941Allowed

Laxman Anant Pai Kagal Vs Govind Rambhat

Bombay High Court · (1941) 43 BOMLR 695

Civil Procedure Code, 1908 (CPC) — Section 115, 73
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High Courts06 Feb 1941Allowed

Guddappa Chikkappa Kurbar Vs Balaji Ramji Dange

Bombay High Court · (1941) 43 BOMLR 681

Trusts Act, 1882 — Section 84
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High Courts03 Feb 1941Dismissed

Jina Magan Pakhali Vs Bai Jethi

Bombay High Court · (1941) 43 BOMLR 651

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High Courts31 Jan 1941

J.D. Boywalla Vs Sorab Rustomji Engineer

Bombay High Court · (1941) 43 BOMLR 529

Criminal Procedure Code, 1898 (CrPC) — Section 195(b)Penal Code, 1860 (IPC) — Section 211, 420
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High Courts30 Jan 1941

Mitha Rustomji Murzban Vs Nusserwanji Nowroji Engineer

Bombay High Court · (1941) 43 BOMLR 631

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High Courts28 Jan 1941

Jaijibai Pestonji Modi Vs Bhikhibai Chandulal Chhotalal

Bombay High Court · (1941) 43 BOMLR 646

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
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High Courts24 Jan 1941

Shivawwa Balappa Rampur Vs Chenbasappagowda Sangangowda Gowdar

Bombay High Court · (1941) 43 BOMLR 615

Guardians and Wards Act, 1890 — Section 7
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High Courts23 Jan 1941

Emperor Vs Dahyabhai Savchand Jhaveri

Bombay High Court · (1941) 01 BOM CK 0013

Bombay Municipal Boroughs Act, 1925 — Section 123(7)Evidence Act, 1872 — Section 105
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High Courts23 Jan 1941Allowed

The Ahmedabad Victoria Iron Works Ltd. Vs Maganlal Keshavlal Panchal

Bombay High Court · (1941) 43 BOMLR 611

Workmens Compensation Act, 1923 — Section 10
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High Courts22 Jan 1941

Emperor Vs Sorabji Rustomji Irani

Bombay High Court · (1941) 01 BOM CK 0014

Bombay Abkari Act, 1878 — Section 45
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High Courts22 Jan 1941

Bai Jaya Vs Ganpatram Kalidas Dave

Bombay High Court · (1941) 43 BOMLR 618

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High Courts17 Jan 1941

Ebrahim Mahomed Mukri Vs Khurshedbai Ebrahim Mukri

Bombay High Court · (1941) 43 BOMLR 515

Criminal Procedure Code, 1898 (CrPC) — Section 441, 488
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High Courts17 Jan 1941Allowed

Bechardas Damodardas Kachia Vs The Borough Municipality of Ahmedabad

Bombay High Court · (1941) 43 BOMLR 603

Registration Act, 1908 — Section 17(2)(v)Transfer of Property Act, 1882 — Section 53A
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High Courts16 Jan 1941

Emperor Vs Saver Manuel Dantes

Bombay High Court · (1941) 43 BOMLR 496

Criminal Procedure Code, 1898 (CrPC) — Section 432
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High Courts13 Jan 1941Allowed

Krishnaji Dattambhat Joshi Vs Parappa Datto Patil

Bombay High Court · (1941) 43 BOMLR 539

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High Courts10 Jan 1941Dismissed

Kashiram Chaudhuri Vs Ranglal Motilalshet Marwadi

Bombay High Court · (1941) 43 BOMLR 475

Civil Procedure Code, 1908 (CPC) — Section 107Court Fees Act, 1870 — Section 4Criminal Procedure Code, 1898 (CrPC) — Section 149
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High Courts08 Jan 1941

Emperor Vs Ishvarlal Chhaganlal

Bombay High Court · (1941) 43 BOMLR 511

City of Bombay Police Act, 1902 — Section 27(2A)Criminal Procedure Code, 1898 (CrPC) — Section 441
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