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Bombay High Court judgments, 1941

158 judgments · page 7 of 8

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High Courts31 Mar 1941

Emperor Vs Alladatta

Bombay High Court · (1941) 43 BOMLR 702

Bombay Police Act, 1951 — Section 27
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High Courts28 Mar 1941Dismissed

Govind Keshav Dandavate Vs Yeshwant Pandharinath Shete

Bombay High Court · (1941) 43 BOMLR 800

Contract Act, 1872 — Section 65
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High Courts27 Mar 1941

The Post Master General and Gangaram Vs Chenmal Mayachand

Bombay High Court · (1941) 43 BOMLR 758

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
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High Courts25 Mar 1941

The Municipal Borough of Ahmedabad Vs The Aryodaya Ginning and Manufacturing Co., Limited

Bombay High Court · (1941) 43 BOMLR 816

Bombay Municipal Boroughs Act, 1925 — Section 110, 111Criminal Procedure Code, 1898 (CrPC) — Section 435
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High Courts20 Mar 1941

Chhotubhai Bhimbhai Vs Bai Kashi

Bombay High Court · (1941) 43 BOMLR 733

Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
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High Courts18 Mar 1941Dismissed

Merla Ramanna Vs Chelikani Jagannadha Rao

Bombay High Court · (1941) 43 BOMLR 850 : (1941) 54 LW 57

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High Courts14 Mar 1941

Emperor Vs Mavji Nanji

Bombay High Court · (1941) 43 BOMLR 629

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
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High Courts12 Mar 1941

Chandrakant Devji Vs Narottamdas Amarchand

Bombay High Court · (1941) 43 BOMLR 644

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8
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High Courts11 Mar 1941Dismissed

Vijayadas Hanumantdas Gudihal Vs Shekharappa Anantappa Savanur

Bombay High Court · (1941) 43 BOMLR 727

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21 Rule 66
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High Courts07 Mar 1941

Vaikunth P. Munim Vs Prahladshankar K. Shukla

Bombay High Court · (1941) 43 BOMLR 827

Prisoners Act, 1900 — Section 44
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High Courts06 Mar 1941Dismissed

Krishna Govind Patil Vs Moolchand Keshavchand Gujar

Bombay High Court · (1941) 43 BOMLR 751

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 16
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High Courts05 Mar 1941

Bayabai Vs Esmail Ahmed

Bombay High Court · (1941) 43 BOMLR 823

Specific Relief Act, 1877 — Section 42
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High Courts04 Mar 1941Dismissed

Raghunath Ambaidas Shet Chitode Vs Dwarkabai Jagannath Shet Chitode

Bombay High Court · (1941) 43 BOMLR 772

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High Courts04 Mar 1941Dismissed

Jotiram Ekoba Patil Vs Ramchandra Trimbak Patil

Bombay High Court · (1941) 43 BOMLR 843

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High Courts27 Feb 1941Dismissed

Harilal Pannalal Sarda Vs Vishnu Ramchandra Kallol

Bombay High Court · (1941) 43 BOMLR 724

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
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High Courts20 Feb 1941Dismissed

Jamiyatram Gaurishankar Joshi Vs Umiyashankar Pranshankar Joshi

Bombay High Court · (1941) 43 BOMLR 699

Criminal Procedure Code, 1898 (CrPC) — Section 73
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High Courts19 Feb 1941

Emperor Vs Noormahomed Haji Janmahomed

Bombay High Court · (1941) 43 BOMLR 598

Bombay Municipal Corporation Act, 1888 — Section 257(2), 3(m), 375
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High Courts19 Feb 1941Dismissed

Dinbai Behramji Gonda Vs Motibai Burjorji Chhor

Bombay High Court · (1941) 43 BOMLR 770

Succession Act, 1925 — Section 219
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High Courts12 Feb 1941Dismissed

Krishnaji Ramchandra Koshti Vs Bhikchand Ramkaran Marwadi

Bombay High Court · (1941) 43 BOMLR 719

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
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High Courts10 Feb 1941

Hilla Maneksha Panthaky Vs Maneksha Darasha Panthaky

Bombay High Court · (1941) 43 BOMLR 569

British Nationality and Status of Aliens Act, 1914 — Section 27Parsi Marriage and Divorce Act, 1936 — Section 29(3)
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