High Courts11 Jul 1941
Emperor Vs Gordhan Kalidas
Bombay High Court · (1941) 43 BOMLR 847
Penal Code, 1860 (IPC) — Section 373
COURT ARCHIVE
Bombay High Court judgments, 1941
158 judgments · page 6 of 8
High Courts09 Jul 1941Dismissed
K.U. Kulkarni Vs Ganpat Hiraji Tell
Bombay High Court · (1942) 44 BOMLR 264
Civil Procedure Code, 1908 (CPC) — Section 60(h)
High Courts07 Jul 1941
Shankar Hari Deshpande Vs Damodar Vyankoji Kulkarni
Bombay High Court · (1941) 43 BOMLR 883
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15
High Courts07 Jul 1941
Krishnaji Bharmalji and Co. Vs Abdulrazak Ahmedbhoy
Bombay High Court · (1941) 43 BOMLR 888
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Partnership Act, 1932 — Section 19(2)(c)
High Courts04 Jul 1941Allowed
Commissioner of Income Tax Vs Dewan Krishna Kishore
Bombay High Court · (1942) 44 BOMLR 196
Income Tax Act, 1922 — Section 12, 9
High Courts30 Jun 1941Dismissed
S.N. Banerji and The Kalyanpur Lime Works Limited Vs The Kuchwar Lime and Stone Company
Bombay High Court · (1942) 44 BOMLR 324
Civil Procedure Code, 1908 (CPC) — Section 144, 151Transfer of Property Act, 1882 — Section 53A
High Courts30 Jun 1941Dismissed
Shekh Zafarbhai Guljarbhai Vs Chhaganlal Aditram Gandhi
Bombay High Court · (1941) 43 BOMLR 854
High Courts27 Jun 1941Dismissed
Mary Do Rozario Vs Ernest Do Rozario
Bombay High Court · (1941) 43 BOMLR 830
High Courts23 Jun 1941Allowed
P.T. Krishnaswami Ayyangar Vs Chevulu Kamalamma
Bombay High Court · (1942) 44 BOMLR 191
Succession Act, 1925 — Section 307
High Courts23 Jun 1941Dismissed
The Bhowanipur Banking Corporation Limited Vs Shreemati Durgesh Nandini Dasi
Bombay High Court · (1942) 44 BOMLR 1
Contract Act, 1872 — Section 23
High Courts11 Jun 1941Allowed
Emperor Vs Chhotalal Bapalal
Bombay High Court · (1941) 43 BOMLR 834
Bombay Police Act, 1951 — Section 27(2A)Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 457
High Courts05 May 1941Dismissed
Committee of Management of Gurdwara Penja Sahib Vs Mohammad Nawaz Khan
Bombay High Court · (1941) 43 BOMLR 998
High Courts18 Apr 1941
Ratanshaw Nusserwanji Todiwalla Vs Geoffrey William McElhinny
Bombay High Court · (1941) 43 BOMLR 896
Bombay Abkari Act, 1878 — Section 35A
High Courts09 Apr 1941Allowed
Mulgund Co-operative Credit Society Vs Shidlingappa Ishwarappa Manvi
Bombay High Court · (1941) 43 BOMLR 807
Bombay Co-operative Societies Act, 1925 — Section 54
High Courts09 Apr 1941
Sidram Pandharinath Malwadkar Vs N.M. Mahallya
Bombay High Court · (1941) 43 BOMLR 805
Provincial Insolvency Act, 1920 — Section 68
High Courts08 Apr 1941
ALL INDIA SPINNERS ASSOCIATION, IN RE.
Bombay High Court · (1941) 9 ITR 484
Income Tax Act, 1961 — Section 66(3)
High Courts08 Apr 1941
Vinayak Atmaram Pathare Vs Shantaram Janardan Pathare
Bombay High Court · (1941) 43 BOMLR 737
Criminal Procedure Code, 1898 (CrPC) — Section 439(56)Penal Code, 1860 (IPC) — Section 499
High Courts08 Apr 1941
In Re: The All-India Spinners'' Association
Bombay High Court · (1941) 43 BOMLR 742
Income Tax Act, 1922 — Section 4(3)(i), 66(3)
High Courts03 Apr 1941Dismissed
Jagat Narain Singh Vs Khartar Sah
Bombay High Court · (1941) 43 BOMLR 860
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58