High Courts11 Sept 1941
Parashuram Detaram Shamdasani Vs Hugh Golding Cocke
Bombay High Court · (1941) 43 BOMLR 961
Criminal Procedure Code, 1898 (CrPC) — Section 548Evidence Act, 1872 — Section 76
COURT ARCHIVE
Bombay High Court judgments, 1941
158 judgments · page 4 of 8
High Courts11 Sept 1941Dismissed
Lalchand Hirachand Gujar Vs Tuljaram Raoji Gujar
Bombay High Court · (1941) 43 BOMLR 964
Provincial Insolvency Act, 1920 — Section 69, 75(1)
High Courts08 Sept 1941Allowed
Narayan Divakarappa Hubli Vs Parameshvarappa Bhimappa Yarcad
Bombay High Court · (1942) 44 BOMLR 20
Transfer of Property Act, 1882 — Section 92
High Courts03 Sept 1941
Trimbak Yeshvant Nene Vs Abdulla Abdul Rahiman
Bombay High Court · (1942) 44 BOMLR 105
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts03 Sept 1941Dismissed
Emperor Vs Dhula Jetha
Bombay High Court · (1941) 43 BOMLR 958
City of Bombay Police Act, 1902 — Section 33(1)Prevention of Cruelty to Animals Act, 1890 — Section 3(a)
High Courts03 Sept 1941Dismissed
The Central Bank of India, Ltd. Vs Prabhakar Anandrao Dabholkar In Re: Bai Motibai
Bombay High Court · (1941) 43 BOMLR 995
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts01 Sept 1941Dismissed
Ganapa Rama Hegde Vs Timmaya Narayan Hegde
Bombay High Court · (1942) 44 BOMLR 111
High Courts29 Aug 1941Dismissed
Darbar Shree Naransinhji Chandrasinhji Vs Madhavsing Kesarising Desai
Bombay High Court · (1942) 44 BOMLR 146
Limitation Act, 1908 — Article 134B, 28
High Courts29 Aug 1941Allowed
Sadashiv Ramchandra Nadgouda Vs Amritrao Govind Sabnis
Bombay High Court · (1942) 44 BOMLR 141
High Courts28 Aug 1941Allowed
Emperor Vs Sadeppa Gireppa Mutgi
Bombay High Court · (1941) 43 BOMLR 946
Evidence Act, 1872 — Section 138
High Courts28 Aug 1941Allowed
Emperor Vs Mahamed Kassam Panwalla
Bombay High Court · (1941) 43 BOMLR 952
Bombay Shops and Establishments Act, 1939 — Section 14, 5(1)(b), 6
High Courts27 Aug 1941Dismissed
Kantawa Basappa Patil Vs Sangangowda Shivshankreppa Patil Sangangowda Shivshankreppa Patil Vs Channappa Ayappa Rudgi
Bombay High Court · (1942) 44 BOMLR 269
High Courts25 Aug 1941
In Re: Ratanji Ramaji
Bombay High Court · (1941) 43 BOMLR 926
Guardians and Wards Act, 1890 — Section 3
High Courts22 Aug 1941Dismissed
Bhajgovind Chunilal Sevak Vs Harilal Gordhandas Sevak
Bombay High Court · (1942) 44 BOMLR 401
High Courts21 Aug 1941Allowed
Baswannewa Malleshappa Appaji Vs Dodgowda Basangowda Dyawangowda
Bombay High Court · (1942) 44 BOMLR 15
Transfer of Property Act, 1882 — Section 82
High Courts21 Aug 1941
Hargowandas B. Kotak Vs Chimanlal Vadilal Shah
Bombay High Court · (1942) 44 BOMLR 95
High Courts20 Aug 1941Dismissed
Laxman Raghunath Gokhale Vs Mahadev Heramb Dev
Bombay High Court · (1942) 44 BOMLR 11
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts18 Aug 1941
Gajanan Laxman Limaye Vs Bhalchandra Keshav Limaye
Bombay High Court · (1942) 44 BOMLR 88
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts14 Aug 1941Dismissed
Dattatraya Kashinath Chhatre Vs Vithaldas Bhagwandas Darbar
Bombay High Court · (1941) 43 BOMLR 1022
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 32 Rule 7
High Courts13 Aug 1941
Emperor Vs Bhikhabhai Motiram Adenwalla
Bombay High Court · (1941) 43 BOMLR 877
Bombay Municipal Boroughs Act, 1925 — Section 123(5)