High Courts13 Aug 1941
Emperor Vs Gulamalli Bin Husain
Bombay High Court · (1941) 43 BOMLR 872
Criminal Procedure Code, 1898 (CrPC) — Section 517Defence of India Rules, 1939 — Rule 90B(7)
COURT ARCHIVE
Bombay High Court judgments, 1941
158 judgments · page 5 of 8
High Courts11 Aug 1941Dismissed
Emperor Vs Laxman Krishna Naik
Bombay High Court · (1941) 43 BOMLR 869
Bombay Salt Act, 1890 — Section 38(1), 47(a), 47(c)
High Courts07 Aug 1941
Devsey Khetsey Vs Hirji Khairaj
Bombay High Court · (1941) 43 BOMLR 993
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts07 Aug 1941Dismissed
Shankar Bala Jagtap Vs Gotiram Pandurang Pawar
Bombay High Court · (1941) 43 BOMLR 1014
Registration Act, 1908 — Section 17(1)(b)Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts30 Jul 1941Dismissed
Tikait Umed Narain Singh Vs The Equitable Coal Company Limited
Bombay High Court · (1942) 44 BOMLR 188
High Courts30 Jul 1941Allowed
Emperor Vs Ningapa Ramappa Kurbar
Bombay High Court · (1941) 43 BOMLR 864
Criminal Procedure Code, 1898 (CrPC) — Section 164, 476Penal Code, 1860 (IPC) — Section 193
High Courts30 Jul 1941Allowed
Sri Sri Baidyanathji Vs Srimatt Urmila Devi
Bombay High Court · (1942) 44 BOMLR 183
Limitation Act, 1908 — Section 10
High Courts22 Jul 1941
Emperor Vs Karsan Jesang
Bombay High Court · (1941) 43 BOMLR 858
Penal Code, 1860 (IPC) — Section 211
High Courts21 Jul 1941Dismissed
The Government of Bombay Vs Mathurdas Laljibhai Gandhi
Bombay High Court · (1942) 44 BOMLR 405
Bombay Land Revenue Code, 1879 — Section 211, 65
High Courts18 Jul 1941Allowed
Bai Kokilabai Vs Keshavlal Mangaldas and Co.
Bombay High Court · (1941) 43 BOMLR 985
Workmens Compensation Act, 1923 — Section 12
High Courts18 Jul 1941Dismissed
Kuberdas Devchand Soni Vs Jerkish Naoroji
Bombay High Court · (1941) 43 BOMLR 981
Succession Act, 1925 — Section 211
High Courts17 Jul 1941
Ganpat Kinushet Sonar Vs Vithal Bhikan Patil
Bombay High Court · (1941) 43 BOMLR 976
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts17 Jul 1941Dismissed
Atmaram Nemchand Gujar Vs Mallappa Appayya Kotiwale
Bombay High Court · (1941) 43 BOMLR 880
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1908 — Article 181
High Courts17 Jul 1941
The Canara Industrial and Banking Syndicate Co. Ltd. Vs Narayan Venkatesh Shenoy
Bombay High Court · (1941) 43 BOMLR 916
Letters Patent Act, 1865 — Clause 12
High Courts17 Jul 1941Allowed
Vishnu Janardan Salvekar Vs Mahadev Keshav Kshirsagar
Bombay High Court · (1941) 43 BOMLR 971
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Jul 1941Dismissed
Mulraj Virji Vs Nainmal Pratapchand
Bombay High Court · (1941) 43 BOMLR 890
Transfer of Property Act, 1882 — Section 69
High Courts14 Jul 1941
Hasnumiya Dadamiya Vs Halimunnisa Hafizulla
Bombay High Court · AIR 1942 Bom 128