High Courts21 Dec 1973
Commissioner of Income Tax, Bombay City II Vs Gordhandas K. Vora
Bombay High Court · (1974) 96 ITR 50
Income Tax Act, 1922 — Section 66(1)
COURT ARCHIVE
Bombay High Court judgments, 1973
194 judgments · page 1 of 10
High Courts17 Dec 1973
Nandlal Topandas Vs R.K. Joshi
Bombay High Court · (1974) 76 BOMLR 703
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 13Constitution of India, 1950 — Article 227
High Courts17 Dec 1973
Commissioner of Gift-Tax, Bombay City I Vs R.B. Kamdin
Bombay High Court · (1974) 95 ITR 476
Gift Tax Act, 1958 — Section 2
High Courts13 Dec 1973Dismissed
The State of Maharashtra Vs R.S. Thakkar
Bombay High Court · (1974) 76 BOMLR 413
Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 7
High Courts12 Dec 1973
J.M. Shah Vs J.M. Bhatia, Appellate Assistant Commissioner of Wealth Tax and Others
Bombay High Court · (1974) 94 ITR 519
Income Tax Act, 1961 — Section 154Wealth Tax Act, 1957 — Section 17, 18A, 18A(5), 25, 32
High Courts11 Dec 1973Allowed
Punjabrao and others Vs V.M. Molkar and others
Bombay High Court · (1974) MhLj 428
Constitution of India, 1950 — Article 226, 227
High Courts06 Dec 1973
Trustees of K.B.H.M. Bhiwandiwalla Trust Vs Commissioner of Wealth-tax, Bombay City III
Bombay High Court · (1977) 106 ITR 709
Wealth Tax Act, 1957 — Section 16(1), 27(1), 5(1)
High Courts05 Dec 1973
Commissioner of Wealth Tax, Bombay City I Vs Arvindprasad N. Mafatlal
Bombay High Court · (1975) 98 ITR 287
Wealth Tax Act, 1957 — Section 4(1)
High Courts04 Dec 1973
New Kaiser-I-Hind Spg. and Wvg. Co. Ltd. Vs Commissioner of Income Tax, Bombay City-III
Bombay High Court · (1977) 107 ITR 760
Income Tax Act, 1922 — Section 22(2), 34, 34(1)
High Courts30 Nov 1973
The Charity Commissioner Vs Shri Vishram Bharati Goswami
Bombay High Court · (1974) 76 BOMLR 475
Electricity Act, 1910 — Section 4
High Courts29 Nov 1973
Commissioner of Income Tax, Bombay City III Vs Himalayan Tiles and Marble Private Ltd.
Bombay High Court · (1975) 100 ITR 177
Income Tax Act, 1922 — Section 10, 2(4)
High Courts27 Nov 1973
State of Maharashtra Vs Lingayya Kariappa
Bombay High Court · (1973) 11 BOM CK 0014
Bombay Police Act, 1951 — Section 124
High Courts23 Nov 1973
Ambadas Vs State of Maharashtra
Bombay High Court · (1974) MhLj 442
Companies Act, 1956 — Section 617General Clauses Act, 1897 — Section 8Penal Code, 1860 (IPC) — Section 161, 21, 21(9)
High Courts23 Nov 1973
Hemchand Amarchand Vs Commissioner of Income Tax, Bombay City II
Bombay High Court · (1974) 95 ITR 411
Income Tax Act, 1961 — Section 5
High Courts22 Nov 1973
Amar Dye Chemical Limited Vs Union of India
Bombay High Court · (1980) CENCUS 242
Central Excises and Salt Act, 1944 — Section 2Constitution of India, 1950 — Article 133(1), 226, 227Income Tax Act, 1922 — Section 4A
High Courts22 Nov 1973
Commissioner of Income Tax, Bombay City II Vs Raghavji Anandji and Co.
Bombay High Court · (1975) 100 ITR 246
Income Tax Act, 1922 — Section 26A, 33B, 33B(1), 66(1)Partnership Act, 1932 — Section 4, 46
High Courts22 Nov 1973
A.D. Shastri Vs S.D. Patil and Another
Bombay High Court · (1975) 30 FLR 206 : (1975) 1 LLJ 458
Industrial Disputes Act, 1947 — Section 11, 33C(2), 36, 36(1), 36(2)
High Courts20 Nov 1973
Baboolal Dalchand Maloniya Vs The Director of Municipal Administration Sachivalaya, Bombay and Others
Bombay High Court · AIR 1974 Bom 219 : (1974) MhLj 451
Central Provinces and Berar Municipalities Act, 1922 — Section 176Constitution of India, 1950 — Article 226Maharashtra Secondary and Higher Secondary Education Boards Act, 1965 — Section 40
High Courts20 Nov 1973
Commissioner of Income Tax, Bombay City I Vs Polychem Ltd.
Bombay High Court · (1975) 98 ITR 574
Income Tax Act, 1922 — Section 10(2), 10(5)
High Courts20 Nov 1973Dismissed
Vasant Sakharam Sanas Vs Chabildas Sobhagchand
Bombay High Court · (1974) 76 BOMLR 584
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 28Contract Act, 1872 — Section 29Specific Relief Act, 1963 — Section 22, 9