High Courts20 Dec 2019Disposed Of
Dr. Subir Kumar Banerjee And Ors Vs Neetu Singh And Ors
Bombay High Court · (2019) 12 BOM CK 0105
Maharashtra Public Trust Act, 1950 — Section 22, 70, 70A
COURT ARCHIVE
Bombay High Court judgments, 2019
1,580 judgments · page 1 of 79
High Courts20 Dec 2019Allowed
Rajesh And Ors Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 12 BOM CK 0101
Maharashtra Land Revenue Code, 1966 — Section 20, 22, 22A, 22A(1), 22A(2), 22A(3), 22A(4), 22A(5), 22A(6), 22A(7), 31, 38, 48, 161, 162, 163Madhya Pradesh Land Revenue Code, 1959 — Section 239, 261Berar Land Revenue Code, 1928 — Section 42
High Courts20 Dec 2019Allowed
Saranghar Vithal Wadhe Vs Shamrao Govinda Wadhe
Bombay High Court · (2019) 12 BOM CK 0088
Land Acquisition Act, 1894 — Section 18, 36A, 36BMaharashtra Prevention Of Fragmentation And Consolidation Of Holdings Act, 1947 — Section 9Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 24, Order 41 Rule 26, Order 41 Rule 27, Order 41 Rule 33
High Courts20 Dec 2019Dismissed
Sumati And Anr Vs Sudha
Bombay High Court · (2019) 12 BOM CK 0087
Code Of Civil Procedure, 1908 — Section 10, Order 8 Rule 10, Order 9 Rule 13
High Courts20 Dec 2019
IREP Credit Capital Pvt Ltd Vs Tapaswi Mercantile Pvt Ltd & Anr
Bombay High Court · (2019) 12 BOM CK 0086
Arbitration And Conciliation Act, 1996 — Section 9, 11Evidence Act, 1872 — Section 106
High Courts20 Dec 2019Dismissed
State Of Maharashtra Vs Madhusudan N. Mataliya
Bombay High Court · (2019) 12 BOM CK 0080
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Dec 2019Dismissed
Baburao @ Sagar Rupaji Dhuri And Ors Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 12 BOM CK 0079
Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 8, 6, 7, 8, 10, 12, 18, 29, 33(7), 33(8)Indian Penal Code, 1860 — Section 342, 366A, 376, 377Code Of Criminal Procedure, 1973 — Section 164
High Courts20 Dec 2019Allowed
Satyendra Singh Gurjar Vs Union Of India And Ors
Bombay High Court · (2019) 12 BOM CK 0069
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 3, 3(1)(i)(ii), 3(1)(i)(iii), 14, 15(4)
High Courts20 Dec 2019
New India Assurance Co. Ltd And Ors Vs Sushama Mahendra Sonawane And Ors
Bombay High Court · (2019) 12 BOM CK 0068
Motor Vehicles Act, 1988 — Section 166, 173
High Courts20 Dec 2019Dismissed
Bhupendrasingh Vs Competent Authority For National High Way No. 6 And The Deputy Collector (Gen.) And Ors
Bombay High Court · (2019) 12 BOM CK 0059
Right To Fair Compensation And Transparency In Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 3, 3(a), 3(b), 3(c), 3(d), 3(e), 3(f), 3(g), 3(h), 3(i), 3(j), 3(1), 23, 26, 27, 28, 29, 30, 31(1), 30(2), 33, 38(1), 105, 105(1), 105(3), 106(2), 113(1)Land Acquisition Act, 1894 — Section 10, 13A, 33Code Of Civil Procedure, 1908 — Section 152
High Courts20 Dec 2019Dismissed
M/s Yogiraj Powertech Pvt.Ltd Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 12 BOM CK 0058
Constitution Of India, 1950 — Article 14, 226
High Courts20 Dec 2019Partly Allowed
State Of Maharashtra And Ors Vs Gajanan Wasudeo Mali And Ors
Bombay High Court · (2019) 12 BOM CK 0056
Indian Penal Code, 1860 — Section 34, 120B, 302, 450, 452Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 43, 313, 354(3)
High Courts20 Dec 2019Dismissed
Girdharilal Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 12 BOM CK 0055
Negotiable Instruments Act, 1881 — Section 5, 7, 8, 118, 118(g), 139Indian Penal Code, 1860 — Section 294, 452, 506(ii)
High Courts19 Dec 2019Disposed Of
Jainab Sayyed Akhtar Ali Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 12 BOM CK 0099
Indian Penal Code, 1860 — Section 34, 323, 342, 383, 384, 385, 387, 464, 465, 466, 504, 506, 511Code Of Criminal Procedure, 1973 — Section 161, 211, 216, 217, 397Constitution Of India, 1950 — Article 227
High Courts19 Dec 2019Allowed
Kishor Baburao Wadaskar Prasad Vs Collector Collectorate Office At Chandrapur And Ors
Bombay High Court · (2019) 12 BOM CK 0097
Maharashtra Village Panchayats Act, 1959 — Section 35, 35(3b), 35(3)
High Courts19 Dec 2019Disposed Of
Kashinath Shiru Ahire Vs State Of Maharashtra
Bombay High Court · (2019) 12 BOM CK 0092
Prevention Of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d), 20,Code Of Criminal Procedure, 1973 — Section 313(1)(b)
High Courts19 Dec 2019Dismissed
Harischandra Dadaji Jadhav And Ors Vs State Of Maharashtra And Ors
Bombay High Court · (2019) 12 BOM CK 0083
Indian Penal Code, 1860 — Section 34, 302, 304B, 324, 498, 498A, 498A(1)(b)Code Of Criminal Procedure, 1973 — Section 313
High Courts19 Dec 2019
Leonard Xavier Valdaris And Ors Vs Officer-In-Charge Wadala Railway Police Station And Ors
Bombay High Court · (2019) 12 BOM CK 0082
Indian Penal Code, 1860 — Section 34, 118, 119, 166, 166A, 193, 195A, 199, 200, 201, 202, 203, 217, 220, 224, 295(A), 302, 324, 392Code Of Criminal Procedure, 1973 — Section 174(4), 176, 176(A), 439
High Courts19 Dec 2019Dismissed
State Of Maharashtra Vs Vijay Maruti Bombale And Ors
Bombay High Court · (2019) 12 BOM CK 0081
Indian Penal Code, 1860 — Section 34, 201, 302, 303, 304, 305, 306, 498ACode Of Criminal Procedure, 1973 — Section 216, 313
High Courts19 Dec 2019
New India Assurance Co. Ltd. Development Officer And Ors Vs Julius T.J. Freitas And Ors
Bombay High Court · (2019) 12 BOM CK 0074
Motor Vehicles Act, 1988 — Section 168Road Regulations, 1989 — Regulation 23