High Courts26 Nov 1984
Commissioner of Sales Tax Vs Saravagi Industries
Bombay High Court · (1985) 87 BOMLR 15 : (1985) MhLj 116 : (1985) 59 STC 259
Bombay Sales Tax Act, 1959 — Section 2(26), 61(1)
COURT ARCHIVE
Bombay High Court judgments, 1984
602 judgments · page 3 of 31
High Courts26 Nov 1984
Dinkar Mahadev-Mahind Patil Vs Ratnabai and Others
Bombay High Court · (1986) 1 ACC 143
High Courts23 Nov 1984
Commissioner of Sales Tax, Maharashtra State, Bombay Vs La Bela Products
Bombay High Court · (1985) 5 ECC 232 : (1985) 59 STC 221
Bombay Sales Tax Act, 1959 — Section 52, 61(1)
High Courts23 Nov 1984
Commissioner of Sales Tax Vs Western India Chemical Co.
Bombay High Court · (1985) 59 STC 313
Bombay Sales Tax Act, 1959 — Section 41, 52
High Courts23 Nov 1984
Pfizer Ltd. Vs Usan Laboratories P. Ltd.
Bombay High Court · (1985) 87 BOMLR 12 : (1985) 57 CompCas 236 : (1985) MhLj 554
Companies Act, 1956 — Section 433, 434
High Courts22 Nov 1984
Raoji and Vs State of Maharashtra and Another
Bombay High Court · AIR 1986 Bom 262 : (1985) 2 BomCR 563
Constitution of India, 1950 — Article 14, 15(4), 19(1), 19(5), 31Maharashtra Land Revenue Code, 1966 — Section 36A
High Courts22 Nov 1984
Nasiruddin Bapulal Malgave and Another Vs Ramesh Onkari Lal and Others
Bombay High Court · (1985) 1 ACC 436
High Courts22 Nov 1984
Amritlal Chunilal Katariya and Another Vs Maharashtra State Transport Corpn. and Others
Bombay High Court · (1985) 1 ACC 516 : (1986) ACJ 605
High Courts22 Nov 1984
Commissioner of Sales Tax Vs Nhava Poultry Farm
Bombay High Court · (1985) 58 STC 102
Bombay Sales Tax Act, 1959 — Section 2, 2(17), 3, 61(1)
High Courts22 Nov 1984
Amrutlal Chunilal Kataria and Another Vs Maharashtra State Transport Corporation and Others
Bombay High Court · (1985) 2 ACC 300
High Courts21 Nov 1984
Commissioner of Sales Tax Vs Kalidas Mulji
Bombay High Court · (1985) 58 STC 166
Bombay Sales Tax Act, 1959 — Section 14, 3, 3(1), 30, 30(1)
High Courts21 Nov 1984
Empreitiors Gerais (P.) Ltd. Vs Asha Vishnu Prabhu Chodnekar and Others
Bombay High Court · (1985) 2 ACC 83
High Courts20 Nov 1984
Urmila Kaur and Others Vs Bapu Rajaram Kothale
Bombay High Court · (1985) 2 ACC 86 : (1986) ACJ 267
High Courts20 Nov 1984
Oswal Woollen Mills Ltd. Vs Union of India
Bombay High Court · (1989) 23 ECR 286 : (1989) 43 ELT 57
Customs Act, 1962 — Section 111
High Courts19 Nov 1984
Northern Sales Co. Ltd. Vs Reliable Extraction Industries Pvt. Ltd.
Bombay High Court · AIR 1985 Bom 332 : (1985) ILR (Bom) 1945
Civil Procedure Code, 1908 (CPC) — Section 13, 14Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 5, 6
High Courts19 Nov 1984Dismissed
Standard Drum and Barrel Mfg. Co. Vs Regional Director, E.S.I. Corp.
Bombay High Court · (1984) 11 BOM CK 0070
High Courts19 Nov 1984
Commissioner of Sales Tax Vs Punjab National Hotel
Bombay High Court · (1985) 58 STC 68
Bombay Sales Tax Act, 1959 — Section 2, 20, 41
High Courts17 Nov 1984
Oriental Fire and General Insurance Co. Ltd. Vs Suman Navnath Rajguru and Others
Bombay High Court · (1986) 1 ACC 372
High Courts17 Nov 1984
Oriental Fire and General Insurance Co. Ltd. Vs Suman Navnath Rajguru and others
Bombay High Court · (1986) 60 CompCas 743
Motor Vehicles Act, 1939 — Section 96
High Courts17 Nov 1984
Kanchan Kumar Dhar, Official Liquidator (As Liquidator of Star of Cochin Chit Schemes P. Ltd.) Vs Dr. L.M. Visarai and others
Bombay High Court · (1986) 60 CompCas 746 : (1984) 149 ITR 594(1)
Companies Act, 1956 — Section 536(2)Limitation Act, 1963 — Article 59