High Courts17 Nov 1984
Noble Paints and Varnish Co. Pvt. Ltd. Vs Union of India (UOI) and Another
Bombay High Court · (1985) 6 ECC 64
COURT ARCHIVE
Bombay High Court judgments, 1984
602 judgments · page 4 of 31
High Courts16 Nov 1984
Ishwarlal J. Naik Vs Development Commissioner cum Secretary, Edu. Dept. and Others
Bombay High Court · (1985) 1 BomCR 138
Constitution of India, 1950 — Article 14, 16, 226
High Courts16 Nov 1984
Chhaya Ankush Singan and Others Vs Ashok Narayan More and Others
Bombay High Court · (1985) 2 ACC 219 : (1985) 1 ACC 269 : (1986) ACJ 379
High Courts16 Nov 1984
Commissioner of Sales Tax, Maharashtra State, Bombay Vs Concord Lighting (India) Pvt. Ltd.
Bombay High Court · (1985) 156 ITR 54 : (1985) 59 STC 239
Bombay Sales Tax Act, 1959 — Section 52, 61
High Courts16 Nov 1984
Peeraj Trade Linkers Vs Union of India (UOI) and K. Srinivasan, Collector of Customs and Another
Bombay High Court · (1989) 20 ECR 57
Customs Tariff Act, 1975 — Section 2, 3
High Courts16 Nov 1984
Monopol Chemicals Pvt. Ltd. Vs Municipal Corporation of Greater Bombay and others
Bombay High Court · (1985) MhLj 114
Constitution of India, 1950 — Article 226
High Courts15 Nov 1984
Sharanappa Laxmanappa Paramshetti and Others Vs Manik Kashinath Mahindrakar and Others
Bombay High Court · (1985) 1 ACC 381
High Courts15 Nov 1984
Hasudeo Alias Aasudeo Fula Bhil Pawar and Others Vs Pratapsingh Valisingh Thakur and Others
Bombay High Court · (1985) 1 ACC 170
High Courts15 Nov 1984
Shridhar Govind Natu Vs Ankush Krishnaji Sawant
Bombay High Court · AIR 1985 Bom 267 : (1985) MhLj 246
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 5(8), 5(8)(I)
High Courts15 Nov 1984
Commissioner of Sales Tax Vs Ciba of India Ltd.
Bombay High Court · (1985) 5 ECC 242 : (1986) 23 ELT 343 : (1985) 59 STC 242
Bombay Sales Tax Act, 1959 — Section 10, 13, 14, 41, 52
High Courts15 Nov 1984
Karupai Ponnannan Chirangan Madrasi and Another Vs Magdum Masuddin Sayyed and Others
Bombay High Court · (1986) 1 ACC 344 : (1986) ACJ 914
High Courts15 Nov 1984Dismissed
Hirji Nensey and Co. Vs Union of India (UOI) and Others
Bombay High Court · (1989) 20 ECR 213
Customs Tariff Act, 1975 — Item 84.40
High Courts14 Nov 1984
Muradevi Kalgonda Patil Vs Laxman Bhimanna Saidapur and Others
Bombay High Court · (1986) 2 ACC 144 : (1986) ACJ 1110
High Courts14 Nov 1984
Abid Hussain Abedini Vs Sheikh Ahmed Sheikh Sayed and Others
Bombay High Court · (1985) 2 ACC 314
High Courts14 Nov 1984
Padmadevi Shankarrao Jadhav and Others Vs Kabalsing Garmilsing Sardarji and Others
Bombay High Court · AIR 1985 Bom 357 : (1986) 1 BomCR 279 : (1985) MhLj 41
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110, 110B
High Courts14 Nov 1984
Shalabai Alias Shanabai and Others Vs Chandrakant Manikeband Mardikar and Others
Bombay High Court · (1985) 1 ACC 423
High Courts14 Nov 1984
International Airports Authority of India, New Delhi Vs State of Maharashtra and others
Bombay High Court · (1985) MhLj 345
Constitution of India, 1950 — Article 285Maharashtra Land Revenue Code, 1966 — Section 44Major Port Trusts Act, 1963 — Section 29(1)(a)
High Courts13 Nov 1984
Uni Abex Alloy Products Ltd. Vs The State of Maharashtra
Bombay High Court · (1985) 58 STC 37
High Courts13 Nov 1984
Vernekar Industries Vs Starit Engineering Co. Pvt. Ltd.
Bombay High Court · AIR 1985 Bom 253 : (1985) 2 BomCR 119 : (1985) MhLj 34
Civil Procedure Code, 1908 (CPC) — Section 35A, 35B, 35B(2)
High Courts13 Nov 1984
Ratilal Thakordas Tamkhuwala and Another Vs Vithaldas Magandas Gujarathi
Bombay High Court · AIR 1985 Bom 134 : (1985) 1 BomCR 406 : (1983) 86 BOMLR 678 : (1985) MhLj 80
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12