High Courts08 Mar 1949Dismissed
Sir Fazal Ibrahim Rahimtoola Vs Appabhai G. Desai
Bombay High Court · AIR 1949 Bom 339 : (1949) 51 BOMLR 510
Companies Act, 1956 — Section 177B, 196
COURT ARCHIVE
Bombay High Court judgments, 1949
195 judgments · page 9 of 10
High Courts07 Mar 1949
Pingle Venkat Rama Reddy Vs Padampat Singhania
Bombay High Court · AIR 1950 Bom 76
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Companies Act, 1913 — Section 105C, 33Contract Act, 1872 — Section 214, 215
High Courts07 Mar 1949
Pingle Venkat Rama Reddy Vs Sir Padampat Singhania The Bombay Life Assurance Co. Ltd. Vs R. Mathelone
Bombay High Court · (1949) 51 BOMLR 529
Companies Act, 1956 — Section 105C
High Courts04 Mar 1949Allowed
Shivji Bhara and Co. Vs Kanji Vasanji
Bombay High Court · AIR 1949 Bom 337 : (1949) 51 BOMLR 515
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 50
High Courts04 Mar 1949Dismissed
Ghelabhai Mahasukhram Roy Vs Keshavdev Madanlal Nemani
Bombay High Court · AIR 1949 Bom 343 : (1949) 51 BOMLR 499
High Courts03 Mar 1949
Hansabai Sayaji Payagude Vs Ananda Ganuji Payagude
Bombay High Court · AIR 1949 Bom 384 : (1949) 51 BOMLR 585
Cattle Trespass Act, 1871 — Section 24Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts02 Mar 1949Dismissed
In Re: Wasudeo Narayan Phadnis and Others
Bombay High Court · AIR 1950 Bom 10
Criminal Procedure Code, 1898 (CrPC) — Section 203, 253, 259, 369, 403
High Courts02 Mar 1949Dismissed
In Re: Wasudeo Narayan Phadnis
Bombay High Court · (1949) 51 BOMLR 578
Criminal Procedure Code, 1898 (CrPC) — Section 259Penal Code, 1860 (IPC) — Section 500
High Courts28 Feb 1949
Ben Madhu and Another Vs Bai Mahakore and Another
Bombay High Court · AIR 1950 Bom 66
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 1, 1(2), 2, 3
High Courts28 Feb 1949Allowed
Rai Harendra Lal Roy Bahadur Estates Ltd. Vs Hem Chandra Naskar
Bombay High Court · (1949) 51 BOMLR 960
High Courts22 Feb 1949Dismissed
Sumatibai Waman Kirtikar Vs Anant Balkrishna Shirgaonkar
Bombay High Court · AIR 1949 Bom 402 : (1949) 51 BOMLR 788
Registration Act, 1908 — Section 17(1)(d)Transfer of Property Act, 1882 — Section 107
High Courts17 Feb 1949
Bhuboni Sahu Vs The King
Bombay High Court · (1949) 51 BOMLR 955
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 114, 157
High Courts15 Feb 1949
The Bombay Garage Ltd. Vs The Industrial Tribunal
Bombay High Court · (1953) 2 LLJ 14
Industrial Disputes Act, 1947 — Section 19(3)
High Courts04 Feb 1949
Champaklal Chhabilrai Bhatt Vs Commonwealth Assurance Co. Ltd.
Bombay High Court · AIR 1950 Bom 84
Bombay Agricultural Debtors Relief Act, 1947 — Section 19, 19(1), 19(3), 4
High Courts04 Feb 1949Allowed
Champaklal Chhabilrai Bhatt Vs The Commonwealth Assurance Co., Ltd.
Bombay High Court · (1949) 51 BOMLR 781
Bombay Agricultural Debtors Relief Act, 1947 — Section 19
High Courts03 Feb 1949Dismissed
The Prince Line Ltd. Vs The Trustees of the Port of Bombay
Bombay High Court · AIR 1950 Bom 130
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 6 Rule 14, Order 6 Rule 15, 26Contract Act, 1872 — Section 188
High Courts03 Feb 1949Dismissed
The Prince Line, Limited Vs The Trustees of the Port of Bombay
Bombay High Court · (1949) 51 BOMLR 1004
Bombay Port Trust Act, 1879 — Section 87Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 6 Rule 14
High Courts02 Feb 1949
The Central Government of India Vs Chhotalal Chhaganlal Modi
Bombay High Court · AIR 1949 Bom 359 : (1949) 51 BOMLR 615
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 80
High Courts27 Jan 1949
Ahsanul Haq and Another Vs King-Emperor
Bombay High Court · (1949) CriLJ 927
Criminal Procedure Code, 1898 (CrPC) — Section 403Essential Supplies (Temporary Powers) Act, 1946 — Section 7, 8
High Courts27 Jan 1949Dismissed
Tarabai Jivanlal Parekh Vs Lala Padamchand
Bombay High Court · AIR 1950 Bom 89
Contract Act, 1872 — Section 56Defence of India Rules, 1939 — Rule 75Transfer of Property Act, 1882 — Section 111