High Courts15 Apr 1930Dismissed
Natha Nathuram Vs Chhotalal Dajibhai Mehta
Bombay High Court · (1930) 32 BOMLR 1348 : (1931) ILR (Bom) 1
COURT ARCHIVE
Bombay High Court judgments, 1930
285 judgments · page 10 of 15
High Courts15 Apr 1930
In Re: Shamdasani (No. 1)
Bombay High Court · AIR 1930 Bom 477 : (1930) 32 BOMLR 1123 : (1930) ILR (Bom) 553 : 129 Ind. Cas. 584
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)
High Courts15 Apr 1930
The Collector Vs Rambhau Tukaram Nirhali
Bombay High Court · AIR 1930 Bom 392 : (1930) 32 BOMLR 1084
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94Stamp Act, 1899 — Section 33
High Courts15 Apr 1930
In Re: P.D. Shamdasani (No. 2)
Bombay High Court · AIR 1930 Bom 480 : (1930) 32 BOMLR 1128 : 129 Ind. Cas. 399
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts14 Apr 1930Dismissed
Bhikubai Chunilal Ambaidas Vs Manilal Bhagchand Raychand
Bombay High Court · AIR 1930 Bom 517 : (1930) 32 BOMLR 1217 : (1930) ILR (Bom) 780
High Courts11 Apr 1930
In Re Adarji Mancherji Dalal
Bombay High Court · (1931) 33 BOMLR 576 : (1931) ILR (Bom) 795
Succession Act, 1925 — Section 250Trusts Act, 1882 — Section 88
High Courts11 Apr 1930Allowed
Nina Dalal Vs Merwanji Pheeozshaw Dalal
Bombay High Court · (1930) 32 BOMLR 1046 : (1930) ILR (Bom) 877
Divorce Act, 1869 — Section 32
High Courts10 Apr 1930Dismissed
Ramkrishna Vithal Kulkarni Vs Ramchandra Dattatraya Garaware
Bombay High Court · (1930) 32 BOMLR 1093 : (1930) ILR (Bom) 776
Limitation Act, 1908 — Section 6
High Courts10 Apr 1930
Rampati Chatterjea Vs Ramani Mohan Sen
Bombay High Court · (1930) 04 BOM CK 0004
High Courts08 Apr 1930
Emperor Vs Nanalal Dwarakadas
Bombay High Court · AIR 1930 Bom 350
Bombay Prevention of Gambling Act, 1887 — Section 4, 6Penal Code, 1860 (IPC) — Section 65
High Courts03 Apr 1930Dismissed
Soott and Hodgson, Limited Vs Keshavlal Nathubhai Shah
Bombay High Court · AIR 1930 Bom 529 : (1930) 32 BOMLR 1065 : (1930) ILR (Bom) 862
Contract Act, 1872 — Section 83
High Courts03 Apr 1930
Scott and Hodgson Limited Vs Keshavlal-Nathubhai Shah
Bombay High Court · 128 Ind. Cas. 26
Contract Act, 1872 — Section 77, 83
High Courts02 Apr 1930
Emperor Vs Mangubhai Dahyabhai
Bombay High Court · (1930) 32 BOMLR 790 : (1930) ILR (Bom) 491
Bombay Prevention of Gambling Act, 1887 — Section 12
High Courts02 Apr 1930
Emperor Vs Y.A. Gafur Karimbax Pathan
Bombay High Court · (1930) 32 BOMLR 785
Criminal Procedure Code, 1898 (CrPC) — Section 182, 185
High Courts01 Apr 1930
Nilkanth Balwant Natu Vs Vidya Narasinh Bharati
Bombay High Court · (1930) 32 BOMLR 1527
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts01 Apr 1930
In Re: Shivlingappa Bhagappa
Bombay High Court · AIR 1930 Bom 372 : (1930) 32 BOMLR 782
Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 190Penal Code, 1860 (IPC) — Section 109
High Courts01 Apr 1930
Emperor Vs Heptulla Alibhai
Bombay High Court · AIR 1930 Bom 352 : (1930) 32 BOMLR 757
Bombay City Municipalities Act, 1925 — Section 137, 46, 5(1)(b)
High Courts01 Apr 1930Dismissed
Manchersha Ardesar Vs Govind Ganesh Joshi
Bombay High Court · AIR 1930 Bom 424 : (1930) 32 BOMLR 1035
Negotiable Instruments Act, 1881 (NI) — Section 26
High Courts31 Mar 1930Dismissed
Bhaishankar Motiram Vs Lakshmi Dyeing Works
Bombay High Court · AIR 1930 Bom 449 : (1930) 32 BOMLR 1031 : 129 Ind. Cas. 588
Contract Act, 1872 — Section 264
High Courts30 Mar 1930
Emperor Vs Bechardas Narotamdas Munshi
Bombay High Court · (1930) 32 BOMLR 768
Bombay City Municipalities Act, 1925 — Section 123(7)Bombay District Municipal Act, 1901 — Section 96(5)