COURT ARCHIVE

Bombay High Court judgments, 1930

285 judgments · page 8 of 15

High Courts08 Jul 1930

Emperor Vs Sitabai Purshottam

Bombay High Court · (1930) 32 BOMLR 1140 : 129 Ind. Cas. 591

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High Courts08 Jul 1930Dismissed

Haridas Gangadas Vs Ramdas Dharamdas

Bombay High Court · (1930) 32 BOMLR 1381

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High Courts07 Jul 1930Dismissed

Haridas Himatlal Vs Lallubhai Mulchand Mehta

Bombay High Court · (1931) ILR (Bom) 110 : 129 Ind. Cas. 153

Provincial Insolvency Act, 1920 — Section 2(d), 37, 67

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High Courts04 Jul 1930

Vishvanath Ramji Karale Vs Rahibai Ramji Karale

Bombay High Court · (1931) ILR (Bom) 103

Registration Act, 1908 — Section 17, 58, 60

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High Courts04 Jul 1930Dismissed

Kashinath Rajaram Somani Vs Govind Shankar Jinsiwalla

Bombay High Court · (1930) 32 BOMLR 1299

Limitation Act, 1908 — Section 6

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High Courts03 Jul 1930Dismissed

Govindprasad Vasudev Tiwari Vs Shivlinga Shivlingappa Chappalli

Bombay High Court · (1930) 32 BOMLR 1482 : 129 Ind. Cas. 577

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High Courts03 Jul 1930Allowed

Bolo Vs Koklan

Bombay High Court · (1930) 32 BOMLR 1596

Limitation Act, 1908 — Article 120

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High Courts03 Jul 1930

Tukaram Vithu Shedge Vs Yesu Maruti Kore

Bombay High Court · (1931) ILR (Bom) 46

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High Courts02 Jul 1930Dismissed

Raghunath Abaji Waghodkar Vs Lahanu Vithoba Sutar

Bombay High Court · (1930) 32 BOMLR 1376

Contract Act, 1872 — Section 65, 70

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High Courts02 Jul 1930Dismissed

Ahmed Suleman Vohra Vs Bai Fatma

Bombay High Court · (1930) 32 BOMLR 1372 : (1931) ILR (Bom) 160

Majority Act, 1875 — Section 2(a)

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High Courts30 Jun 1930