High Courts28 Jul 1930Dismissed

Emperor Vs Koya Partab

Bombay High Court · AIR 1930 Bom 593 : (1930) 32 BOMLR 1286 : (1930) ILR (Bom) 822

Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts18 Jul 1930

In Re: Jivandas Savchand

Bombay High Court · AIR 1930 Bom 490 : (1930) 32 BOMLR 1195 : (1931) ILR (Bom) 59 : 129 Ind. Cas. 385

Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 405