High CourtsFull Bench(1930) 07 BOM CK 0029

Senaji Kapurchand vs Pannaji Devichand

Bombay High Court · Decided on 18 July 1930 · Citation: (1930) 32 BOMLR 1607

HON’BLE JUDGES
Thankerton, J · Lancelot Sanderson, J · George Lowndes, J
RESULT
Dismissed

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Judgment

2 paragraphs · 44 words

Thankerton, J.—Their Lordships need not call upon the respondents'' counsel.

2.

They agree with the judgment of the Court below, and with the reasons given by that Court; accordingly, their Lordships will humbly advise His Majesty that the appeal should be dismissed with costs.