High Courts23 Sept 1925
Emperor Vs Lahanu Manaji
Bombay High Court · AIR 1926 Bom 118 : (1925) 27 BOMLR 1419
Criminal Procedure Code, 1898 (CrPC) — Section 438
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 8 of 20
High Courts22 Sept 1925
Haji Abdul Rahman Haji Mahomed Kadwani Vs Munjibhai Khatao and Company
Bombay High Court · 97 Ind. Cas. 763
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts22 Sept 1925
Haji Abdul Rehman Haji Mahomed Kadwani Vs Manjibhai Khatao and Co.
Bombay High Court · AIR 1926 Bom 523
Civil Procedure Code, 1908 (CPC) — Section 129
High Courts22 Sept 1925
Haji Abdul Rehman and Haji Mahomed Kadwani Vs Munjibhai khatao and Company
Bombay High Court · (1926) 28 BOMLR 1077
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts22 Sept 1925
Chandulal Maganlal Vs Motilal Harilal
Bombay High Court · AIR 1926 Bom 43 : (1925) 27 BOMLR 1492 : 92 Ind. Cas. 545
High Courts22 Sept 1925
The Collector Vs The Manager, Kurla Estate
Bombay High Court · AIR 1926 Bom 223
Land Acquisition Act, 1894 — Section 18
High Courts21 Sept 1925Dismissed
Lambodar Dhonddeo Deo Vs Dharanidhar Ganesh Deo
Bombay High Court · (1926) 28 BOMLR 64
Transfer of Property Act, 1882 — Section 100, 47
High Courts18 Sept 1925Allowed
Bhagu Govinda Patel Vs Narayan Tukaram Survashi
Bombay High Court · (1926) 28 BOMLR 428 : 94 Ind. Cas. 658
Dekkhan Agriculturists Relief Act, 1879 — Section 57
High Courts18 Sept 1925
Kondi Ramji Bhosle Vs Vithalrao Laxmanrao
Bombay High Court · AIR 1926 Bom 257
High Courts17 Sept 1925Allowed
Virappa Govindappa Konraddi Vs Basappa Virbhadrappa Kulkarni
Bombay High Court · (1925) 27 BOMLR 1511
Civil Procedure Code, 1908 (CPC) — Section 151, 68
High Courts17 Sept 1925
Emperor Vs Kutta Bella Ravat
Bombay High Court · AIR 1926 Bom 80 : (1925) 27 BOMLR 1415
Workmans Breach of Contract Act, 1859 — Section 1, 2
High Courts16 Sept 1925Dismissed
Emperor Vs Gulabchand Dosaji
Bombay High Court · (1925) 27 BOMLR 1416 : 94 Ind. Cas. 602
Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 412
High Courts16 Sept 1925Allowed
G.I.P. Railway Company Vs Chandulal Sheopratap
Bombay High Court · (1925) 27 BOMLR 1500 : (1926) ILR (Bom) 84
Railways Act, 1890 — Section 140
High Courts15 Sept 1925
Gulam Hussein Bundeally Hurji Vs Piarally Abdulla Dossal and Sons
Bombay High Court · (1926) 28 BOMLR 1074 : 97 Ind. Cas. 797
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1
High Courts15 Sept 1925
Gulam Hussein Bundeally Hurji and Others Vs Piarally Abdulla Dossal and Sons
Bombay High Court · AIR 1926 Bom 533
High Courts15 Sept 1925
Kasamkhan Ahmedkhan Mujawar Vs Kaji Isub Kaji Shabudin
Bombay High Court · AIR 1926 Bom 161 : (1926) ILR (Bom) 148
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts15 Sept 1925
Shri Goverdhanlalji Maharaj Vs Shri Chandraprabhavati
Bombay High Court · AIR 1926 Bom 136 : 92 Ind. Cas. 552
High Courts10 Sept 1925Dismissed
Mabel Panton Vs The Administrator General of Bombay
Bombay High Court · (1926) 28 BOMLR 11
High Courts05 Sept 1925Allowed
Kasamkhan Ahmedkhan Mujawar Vs Kaji Abdulla Kaji Mahamad
Bombay High Court · (1926) 28 BOMLR 49
High Courts04 Sept 1925Dismissed
Kasamkhan Walad Ahmedkhan Mujawar Vs Kazi Isub Walad Kazi Shabudin and Others
Bombay High Court · (1926) ILR (Bom) 133
Kazis Act, 1880 — Section 4