High Courts21 Aug 1925
The India Spinning and Weaving Company Ltd. Vs The Climax Industrial Syndicate
Bombay High Court · AIR 1926 Bom 1 : (1925) 27 BOMLR 1281 : (1926) ILR (Bom) 1
Letters Patent Act, 1865 — Clause 12
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 10 of 20
High Courts21 Aug 1925
Balshet Mahadshet Yekawde Vs Hari Baburao Rane
Bombay High Court · AIR 1926 Bom 119 : (1925) 27 BOMLR 1487
Khoti Settlement Act, 1880 — Section 33
High Courts21 Aug 1925Dismissed
Jagjivandas Jamnadas Vs The Nagar Central Bank Limited
Bombay High Court · (1926) 28 BOMLR 226 : (1926) ILR (Bom) 118
Negotiable Instruments Act, 1881 (NI) — Section 46, 85
High Courts21 Aug 1925
Jagjivandas Jamnadas Vs The Nagar Central Bank, Limited
Bombay High Court · AIR 1926 Bom 262
Negotiable Instruments Act, 1881 (NI) — Section 46, 85
High Courts19 Aug 1925
Emperor Vs Chand Mahaboob
Bombay High Court · AIR 1926 Bom 46 : (1925) 27 BOMLR 1388
City of Bombay Police Act, 1902 — Section 112(d)
High Courts19 Aug 1925Dismissed
Fulchand Mohanlal Vs Harilal Nansa
Bombay High Court · AIR 1926 Bom 69 : (1925) 27 BOMLR 1503 : (1926) ILR (Bom) 124
High Courts19 Aug 1925Allowed
Haji Rehemtulla Haji Tarmahomed Vs The Secretary of State for India
Bombay High Court · AIR 1926 Bom 50 : (1925) 27 BOMLR 1507
High Courts19 Aug 1925
Fulchand Mohanlal and Others Vs Harilal Nansa and Others
Bombay High Court · 92 Ind. Cas. 549
High Courts18 Aug 1925Dismissed
Rajubhai Mohanbhai Vs Lalbhai Mulchand
Bombay High Court · (1926) 28 BOMLR 1000 : 97 Ind. Cas. 691
High Courts18 Aug 1925
Rajubhai Mohanbhai Vs Lalbhai Mulchand and Others
Bombay High Court · AIR 1926 Bom 545
High Courts18 Aug 1925
The Commissioner of Income Tax Vs M.H. Sanjana and Co., Ltd.
Bombay High Court · (1926) ILR (Bom) 87 : 92 Ind. Cas. 517
Income Tax Act, 1961 — Section 25(3), 66(2)
High Courts18 Aug 1925
Vishvanath Shamba Naik Vs Ramkrishna Martoba Kasbekar
Bombay High Court · 92 Ind. Cas. 537
Transfer of Property Act, 1882 — Section 108(e)
High Courts18 Aug 1925
Narayan Govind Deshpande Vs Dhondo Krishna Thathe
Bombay High Court · AIR 1926 Bom 246
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts18 Aug 1925Allowed
Narayan Govind Deshpande Vs Dhondo Krishna Tathe
Bombay High Court · (1926) 28 BOMLR 305 : 94 Ind. Cas. 76
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts18 Aug 1925
The Commissioner of Income Tax Vs M.H. Sanjana and Co. Ltd.
Bombay High Court · AIR 1926 Bom 129 : (1925) 27 BOMLR 1471
High Courts17 Aug 1925Allowed
Gajanan Narayan Patkar Vs Jivangiri Chamelgiri
Bombay High Court · AIR 1926 Bom 131 : (1925) 27 BOMLR 1465
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
High Courts14 Aug 1925Allowed
Chunilal Mokamdas Marwadi Vs E. Christopher
Bombay High Court · AIR 1926 Bom 65 : (1925) 27 BOMLR 1462
Contract Act, 1872 — Section 16, 74
High Courts14 Aug 1925
Chuni Lal Mokamdas Marwadi Vs E. Christopher and Others
Bombay High Court · 92 Ind. Cas. 368
Contract Act, 1872 — Section 74Usurious Loans Act, 1918 — Section 3(2)(a)
High Courts13 Aug 1925
Emperor Vs Vallabhram Ganpatram
Bombay High Court · (1925) 27 BOMLR 1391 : 94 Ind. Cas. 881
Penal Code, 1860 (IPC) — Section 193, 34, 379
High Courts11 Aug 1925
Leoh Moses Vs Solomon Judah Meyer
Bombay High Court · AIR 1926 Bom 139 : (1925) 27 BOMLR 1460 : (1926) ILR (Bom) 32 : 92 Ind. Cas. 367
Probate and Administration Act, 1881 — Section 75