High Courts11 Aug 1925Dismissed
Emperor Vs Piru Rama Havaldar
Bombay High Court · AIR 1926 Bom 64 : (1925) 27 BOMLR 1371
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 326
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 11 of 20
High Courts07 Aug 1925
Emperor Vs Subrao Sesharao
Bombay High Court · (1925) 27 BOMLR 1351
Criminal Procedure Code, 1898 (CrPC) — Section 35
High Courts07 Aug 1925Dismissed
Vishveshvar Subrao Kulkarni Vs Sadashiv Venkatramanayya Harite
Bombay High Court · AIR 1926 Bom 54 : (1925) 27 BOMLR 1456
Contract Act, 1872 — Section 2(d)
High Courts07 Aug 1925Allowed
Parashuram D. Shamdasani Vs The Tata Industrial Bank Ltd.
Bombay High Court · AIR 1926 Bom 18 : (1925) 27 BOMLR 1195 : (1926) ILR (Bom) 69
High Courts06 Aug 1925Dismissed
S.F. De Souza Vs Wamanrao Bhai Thakur
Bombay High Court · AIR 1926 Bom 117 : (1925) 27 BOMLR 1451
High Courts06 Aug 1925Allowed
Narayan Bapuji Kshirsagar Vs Rajimal Motiram Marwadi
Bombay High Court · AIR 1926 Bom 81 : (1925) 27 BOMLR 1453
High Courts06 Aug 1925
Shivlingappa Nijappa Tubchi Vs Gurlingava Basappa Tubchi
Bombay High Court · AIR 1926 Bom 103 : (1925) 27 BOMLR 1363 : 94 Ind. Cas. 604
Criminal Procedure Code, 1898 (CrPC) — Section 386(1)(a), 488
High Courts05 Aug 1925
Bai Jiba Vs Chandulal Ambalal
Bombay High Court · AIR 1926 Bom 91 : (1925) 27 BOMLR 1353 : 94 Ind. Cas. 709
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts05 Aug 1925Allowed
D. Pudumjee and Co. Vs N.H. Moos
Bombay High Court · AIR 1926 Bom 28 : (1925) 27 BOMLR 1218
Companies Act, 1956 — Section 109
High Courts03 Aug 1925Dismissed
Mayashankar Mulshankar Vs Burjorji Meewanji Batlivala
Bombay High Court · AIR 1926 Bom 31 : (1925) 27 BOMLR 1449
High Courts31 Jul 1925Allowed
Gangaram Hari Teli Vs Ganesh Pandurang Ghanekar
Bombay High Court · AIR 1926 Bom 49 : (1925) 27 BOMLR 1339
High Courts30 Jul 1925
Giriappa Subanna Vs Govindrao Ganrao
Bombay High Court · AIR 1926 Bom 52 : (1925) 27 BOMLR 1336
High Courts30 Jul 1925
Emperor Vs Manant K. Mehta
Bombay High Court · 92 Ind. Cas. 689
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 408, 477A
High Courts30 Jul 1925
Giriappa Bin Sabanna Bisaldinni Vs Govindrao Ganrao Desai
Bombay High Court · (1925) ILR (Bom) 902
High Courts30 Jul 1925
Mata Parsad Vs Nageshar Sahai
Bombay High Court · (1926) 28 BOMLR 1110
Civil Procedure Code, 1908 (CPC) — Section 11(6)
High Courts29 Jul 1925Dismissed
Gulabchand Ramsukh Vs Ramsukh Rampratap
Bombay High Court · AIR 1926 Bom 39 : (1925) 27 BOMLR 1279
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, 96(3)
High Courts29 Jul 1925Allowed
Daso Keshav Panohbhavi Vs Karbasappa Kariyappa Mudhol
Bombay High Court · AIR 1926 Bom 121 : (1925) 27 BOMLR 1446 : 94 Ind. Cas. 591
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 115
High Courts29 Jul 1925
Sevadasji Chandradasji Vs The Municipal Corporation for the City of Bombay
Bombay High Court · AIR 1926 Bom 42 : (1925) 27 BOMLR 1216 : 94 Ind. Cas. 654
High Courts28 Jul 1925
Rupchand Balmukund Aharwala Vs Jankibai Kanhyalal and Others
Bombay High Court · 91 Ind. Cas. 817
Registration Act, 1908 — Section 17(1)(b)
High Courts28 Jul 1925Allowed
Rupchand Balmukund Aharwala Vs Jankibai Kanhyalal
Bombay High Court · AIR 1926 Bom 24 : (1925) 27 BOMLR 1441
Registration Act, 1908 — Section 17(1)(ft)