High Courts28 Jul 1925
Ramchandra Ramvallabh Vs Gomtibai
Bombay High Court · AIR 1926 Bom 82 : (1925) 27 BOMLR 1310
Marine Insurance Act, 1963 — Section 54
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 12 of 20
High Courts27 Jul 1925
The New East India Press Co. Ltd. Vs Rameshvar Nandlal
Bombay High Court · (1932) 34 BOMLR 1410
Limitation Act, 1908 — Section 22
High Courts26 Jul 1925
Ganpati Kondaji Sandbhar Vs Maruti Gangaji Sandbhar
Bombay High Court · (1925) 27 BOMLR 1115 : 90 Ind. Cas. 654
Mamlatdars Court Act, 1906 — Section 23
High Courts23 Jul 1925
Emperor Vs Abdul Gani Bahadurbhai
Bombay High Court · AIR 1926 Bom 71 : (1925) 27 BOMLR 1373
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 114, 88
High Courts23 Jul 1925Dismissed
Dattatraya Keshav Naik Vs Gangabai Nakayan Naik
Bombay High Court · AIR 1926 Bom 137 : (1925) 27 BOMLR 1334 : 94 Ind. Cas. 560
Registration Act, 1908 — Section 35, 87
High Courts21 Jul 1925Allowed
The Collector Vs Ramchandra Harischandra
Bombay High Court · AIR 1926 Bom 44 : (1925) 27 BOMLR 1276
Land Acquisition Act, 1894 — Section 18
High Courts21 Jul 1925Dismissed
Hanmavva Adiveppa Somraddi Vs Venkappa Govindappa Kademani
Bombay High Court · AIR 1926 Bom 26 : (1925) 27 BOMLR 1331
Specific Relief Act, 1877 — Section 42
High Courts20 Jul 1925
Usuf Dadabhai Vs Chand Mahomed
Bombay High Court · AIR 1926 Bom 51 : (1925) 27 BOMLR 1273
Stamp Act, 1899 — Section 57(1)(b)
High Courts18 Jul 1925
Emperor Vs Kazi Dawood Kazi
Bombay High Court · AIR 1926 Bom 144
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 132
High Courts17 Jul 1925
Vaman Trimbak Joshi Vs Changi Damodar Shimpi
Bombay High Court · AIR 1926 Bom 97 : (1925) 27 BOMLR 1261
Contract Act, 1872 — Section 37(a), 40Registration Act, 1908 — Section 17(2)(v)
High Courts16 Jul 1925
Raghunath Rithkaran Vs The Imperial Bank of India Ltd.
Bombay High Court · AIR 1926 Bom 66 : (1925) 27 BOMLR 1229 : (1926) ILR (Bom) 49
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts16 Jul 1925Allowed
C. Soundara Rajan Vs C.M. Natarajan
Bombay High Court · (1926) 28 BOMLR 204
Succession Act, 1815 — Section 101
High Courts16 Jul 1925Allowed
Ramchandra Trimbak Mantri Vs Dattu Rama Patil
Bombay High Court · AIR 1926 Bom 55 : (1925) 27 BOMLR 1258
Bombay Land Revenue Code, 1879 — Section 83
High Courts15 Jul 1925Dismissed
In Re: Muljibhai Hirabhai Patel
Bombay High Court · AIR 1925 Bom 535 : (1925) 27 BOMLR 1063
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts15 Jul 1925
In Re: Patel Muljibhai Hirabhai
Bombay High Court · (1925) ILR (Bom) 860
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts15 Jul 1925Dismissed
Sourendra Mohan Sinha Vs Hari Prasad Sinha
Bombay High Court · (1926) 28 BOMLR 1126
Civil Procedure Code, 1908 (CPC) — Section 34Transfer of Property Act, 1882 — Section 90
High Courts14 Jul 1925
N.H. Moos Vs The Government of Bombay
Bombay High Court · AIR 1926 Bom 47 : (1925) 27 BOMLR 1237
High Courts13 Jul 1925Allowed
Municipal Corporation of Bombay Vs Ranchordas Vandravandas
Bombay High Court · AIR 1925 Bom 538 : (1925) 27 BOMLR 1130 : 90 Ind. Cas. 695
City of Bombay Municipal Council Act, 1988 — Section 63(k)Land Acquisition Act, 1894 — Section 4, 6(3)
High Courts10 Jul 1925Dismissed
Ramprasad Shivlal Vs Shrinivas Balmukund
Bombay High Court · AIR 1925 Bom 527 : (1925) 27 BOMLR 1122 : 90 Ind. Cas. 685
Limitation Act, 1908 — Section 22(1)Negotiable Instruments Act, 1881 (NI) — Section 118Stamp Act, 1899 — Section 68
High Courts10 Jul 1925
Dodbasappa Dharmappa Vs Pradhanappa Venkappa
Bombay High Court · AIR 1926 Bom 33 : (1925) 27 BOMLR 1318
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3