High Courts24 Jun 1925
Vagha Jesang Vs Jagjivan Amritlal Desai
Bombay High Court · AIR 1925 Bom 542 : (1925) 27 BOMLR 1107 : 90 Ind. Cas. 558
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 14 of 20
High Courts23 Jun 1925Allowed
Hira Bibi Vs Ram Hari Lal
Bombay High Court · (1925) 27 BOMLR 1144
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts23 Jun 1925
N.H. Moos Vs Abdul Husain Mulla Tyeballi
Bombay High Court · AIR 1925 Bom 523 : (1925) 27 BOMLR 1147 : 90 Ind. Cas. 600
High Courts22 Jun 1925
In Re: Naginlal Maganlal Jaichand
Bombay High Court · AIR 1925 Bom 543 : (1925) 27 BOMLR 1207
Presidency Towns Insolvency Act, 1909 — Section 18, 22
High Courts19 Jun 1925
Vishvanathbhat Annabhat Pujari Vs Mallappa Ningappa and Another
Bombay High Court · 92 Ind. Cas. 628
High Courts19 Jun 1925Dismissed
Vishvanathbhat Annabhat Pujari Vs Mallappa Ningappa
Bombay High Court · AIR 1925 Bom 514 : (1925) 27 BOMLR 1103
High Courts18 Jun 1925
Emperor Vs Jagardeo Ramsumer Tewari
Bombay High Court · AIR 1925 Bom 489 : (1925) 27 BOMLR 1043 : 90 Ind. Cas. 311
Foreigners Act, 1946 — Section 1
High Courts17 Jun 1925
Emperor Vs Nana Ramji Shinde
Bombay High Court · (1926) 28 BOMLR 1038 : 97 Ind. Cas. 747
Criminal Procedure Code, 1898 (CrPC) — Section 123(1)
High Courts12 Jun 1925
Gulabchand Rupji Vs Emperor
Bombay High Court · AIR 1925 Bom 467 : 92 Ind. Cas. 427
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts12 Jun 1925Dismissed
Nowroji Rustomji Wadia Vs Government of Bombay
Bombay High Court · (1925) 27 BOMLR 1140
High Courts12 Jun 1925
Emperor Vs Gulabchand Rupji
Bombay High Court · AIR 1926 Bom 134 : (1925) 27 BOMLR 1039
Criminal Procedure Code, 1898 (CrPC) — Section 195(c)Penal Code, 1860 (IPC) — Section 467
High Courts11 Jun 1925Allowed
Kondapalli Vijayaratnam Vs Mandapaka Sudarsana Rao
Bombay High Court · (1925) 27 BOMLR 1082
Majority Act, 1875 — Section 2Registration Act, 1877 — Section 17, 40, 41
High Courts23 May 1925
Emperor Vs Shafi Ahmed Nabi Ahmed
Bombay High Court · (1929) 31 BOMLR 515
Evidence Act, 1872 — Section 10
High Courts22 May 1925Allowed
Sura Lakshmiah Chetty Vs Kothandarama Pillai
Bombay High Court · (1925) 27 BOMLR 1076
High Courts18 May 1925
Emperor Vs Anandrao Gangaram Phanse
Bombay High Court · AIR 1925 Bom 529 : (1925) 27 BOMLR 1034
Criminal Procedure Code, 1898 (CrPC) — Section 346Evidence Act, 1872 — Section 25
High Courts15 May 1925
Emperor Vs P.B. Ponde (No. 2)
Bombay High Court · (1925) 27 BOMLR 1031
Evidence Act, 1872 — Section 47
High Courts28 Apr 1925Allowed
Pramatha Nath Mullick Vs Pradyumna Kumar Mullick
Bombay High Court · (1925) 27 BOMLR 1064
High Courts17 Apr 1925
Kishoredas P. Mangaldas Vs Ahmed Suleman
Bombay High Court · AIR 1925 Bom 516 : (1925) 27 BOMLR 1086 : 94 Ind. Cas. 564
Bombay Rent (War Restrictions) Act, 1918 — Section 9
High Courts16 Apr 1925
Lakshman Santu Sintre Vs Balkrishna Keshav Shetye
Bombay High Court · AIR 1925 Bom 398 : (1925) 27 BOMLR 937
High Courts15 Apr 1925
Emperor Vs Thakordas Motiram
Bombay High Court · AIR 1925 Bom 505 : (1925) 27 BOMLR 1023
Bombay District Municipal Act, 1901 — Section 96