High Courts19 Jan 1925
Ved and Sopher Vs R.P. Wagle and Co.
Bombay High Court · AIR 1925 Bom 351 : (1925) 27 BOMLR 556
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 20 of 20
High Courts16 Jan 1925Allowed
Narsingacharya Gopalacharya Shurpali Vs Tulsabai Rambhat Dandavati
Bombay High Court · AIR 1925 Bom 320 : (1925) 27 BOMLR 483 : 87 Ind. Cas. 712
Guardians and Wards Act, 1890 — Section 30
High Courts16 Jan 1925
Commissioner of Income Tax Vs Sir Purshottamdas Thakordas
Bombay High Court · AIR 1925 Bom 318 : (1925) 27 BOMLR 478 : 87 Ind. Cas. 706
Income Tax Act, 1922 — Section 66(2)
High Courts15 Jan 1925
Basayya Ayappa Sarghnachayar Vs Allayya Maharudrayya Ganachari
Bombay High Court · AIR 1925 Bom 328 : 87 Ind. Cas. 710
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts14 Jan 1925
David Sassoon Vs Emperor
Bombay High Court · AIR 1925 Bom 259 : 87 Ind. Cas. 431
Criminal Procedure Code, 1898 (CrPC) — Section 488, 491
High Courts14 Jan 1925
Tukaram Dhondi Takamare Vs Balabai Naigu Takamabe
Bombay High Court · AIR 1925 Bom 377 : (1925) 27 BOMLR 474 : 87 Ind. Cas. 696
Specific Relief Act, 1877 — Section 9
High Courts14 Jan 1925
Emperor Vs David Sassoon
Bombay High Court · (1925) 27 BOMLR 359
Criminal Procedure Code, 1898 (CrPC) — Section 488, 491
High Courts13 Jan 1925
Saibai Govind Lavlekar Vs Balkrishna Pandurang Bane
Bombay High Court · AIR 1925 Bom 368 : (1925) 27 BOMLR 471 : 87 Ind. Cas. 702
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts13 Jan 1925Allowed
Chandulal Suklal Shet Vs Dagdu Mahadu Chaudhari
Bombay High Court · AIR 1925 Bom 342 : (1925) 27 BOMLR 472 : 87 Ind. Cas. 435
High Courts08 Jan 1925
Indurai Bhaurai Desai Vs Shivlal Nabhubhai
Bombay High Court · 87 Ind. Cas. 699
Transfer of Property Act, 1882 — Section 58
High Courts08 Jan 1925Dismissed
Indurai Bhaurai Desai Vs Shivlal Nabhubhal
Bombay High Court · AIR 1925 Bom 339 : (1925) 27 BOMLR 467
Limitation Act, 1963 — Article 148Transfer of Property Act, 1882 — Section 58
High Courts06 Jan 1925Allowed
Bhikaji Laxman Bhikaji Vs The Secretary of State for India
Bombay High Court · AIR 1925 Bom 365 : (1925) 27 BOMLR 463 : 92 Ind. Cas. 110
Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts05 Jan 1925
Champaklal Gopaldas and Others Vs Keshrichand Maganlal and Others
Bombay High Court · AIR 1926 Bom 471
Paper Currency Act, 1910 — Section 26
High Courts05 Jan 1925
Champaklal Gopaldas Vs Keshrichand Maganlal
Bombay High Court · (1926) 28 BOMLR 897 : (1926) ILR (Bom) 765
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts05 Jan 1925Allowed
Gulabrao Yeshvant Harphale Vs Magan Ghelabhai Gujarathi
Bombay High Court · AIR 1925 Bom 326 : (1925) 27 BOMLR 461 : 87 Ind. Cas. 769
Civil Procedure Code, 1908 (CPC) — Section 48, 48(1)(b)