High Courts16 Feb 1925Allowed
Vishvanath Dhondihaj Gayadhani Vs Pandharinath Ganesh
Bombay High Court · (1926) 28 BOMLR 997 : 97 Ind. Cas. 688
Civil Procedure Code, 1908 (CPC) — Section 63, 66
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 18 of 20
High Courts13 Feb 1925
Vallabhdas Meghji Vs Cawasji Framji and Co.
Bombay High Court · (1925) 27 BOMLR 568
Arbitration Act, 1940 — Section 9(6)
High Courts13 Feb 1925Dismissed
Jagannath Nathu Vs Ichharam Naroba Vani
Bombay High Court · (1925) 27 BOMLR 649
High Courts13 Feb 1925
Abdul Aziz Shekh Vs Chandu Sonu Khodke
Bombay High Court · AIR 1925 Bom 418 : (1925) 27 BOMLR 652
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts13 Feb 1925
Deekappa Malappa Hubli Vs Chanbasappa Rachappa Neeli
Bombay High Court · AIR 1925 Bom 420 : (1925) 27 BOMLR 917
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts12 Feb 1925
Hardayal Shivlal Vs Haji Adam Goolmahomed
Bombay High Court · AIR 1925 Bom 344 : (1925) 27 BOMLR 545 : 87 Ind. Cas. 1011
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52Presidency Towns Insolvency Act, 1909 — Section 74
High Courts12 Feb 1925Dismissed
Suryajirao Ganpatrao Jahagirdar Vs Sidhanath Dhonddeo Garud
Bombay High Court · AIR 1925 Bom 435 : (1925) 27 BOMLR 645
High Courts11 Feb 1925
Hurdayal Shivlal and Ex-parte Malvi, Mody, Ranchhoddas and Co. Vs Haji Adam Gool Mahomed
Bombay High Court · (1925) ILR (Bom) 638
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52Presidency Towns Insolvency Act, 1909 — Section 74
High Courts11 Feb 1925
In Re: Bhau Vyankatesh Chakorker
Bombay High Court · (1925) ILR (Bom) 608
Criminal Procedure Code, 1898 (CrPC) — Section 195(c)
High Courts11 Feb 1925
In Re: Bhau Vyankatesh Chakorkar
Bombay High Court · AIR 1925 Bom 433 : (1925) 27 BOMLR 607
Criminal Procedure Code, 1898 (CrPC) — Section 110, 195(c)
High Courts10 Feb 1925Dismissed
Hanmant Subbaya Naik Vs Krishna Manjunath Yaji
Bombay High Court · AIR 1925 Bom 402 : (1925) 27 BOMLR 642
High Courts10 Feb 1925
Ganapa Putta Hegde Vs Hammad Saiba Vallad Abdul Saib
Bombay High Court · (1925) ILR (Bom) 596
Transfer of Property Act, 1882 — Section 55(2)
High Courts10 Feb 1925
In Re: Mallappa Basappa Kurnahallu
Bombay High Court · (1926) 28 BOMLR 488
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Feb 1925Dismissed
Ganappa Putta Hegde Vs Hammad Saiba
Bombay High Court · AIR 1925 Bom 440 : (1925) 27 BOMLR 637
Transfer of Property Act, 1882 — Section 55(2)
High Courts09 Feb 1925Dismissed
Kedarnath Goenka Vs Anant Prasad Singh
Bombay High Court · (1925) 27 BOMLR 848
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12
High Courts06 Feb 1925
Nilkant Vasudeo Samant and Others Vs Balwant Pandurang Samant
Bombay High Court · AIR 1925 Bom 431
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts06 Feb 1925
Nilkanth Vasudeo Samant and Others Vs Balvant Pandurang Samant
Bombay High Court · 88 Ind. Cas. 753
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts06 Feb 1925Dismissed
Bhagvanlal Chunilal Vs Bal Divali
Bombay High Court · AIR 1925 Bom 445 : (1925) 27 BOMLR 633
High Courts05 Feb 1925Allowed
Gafur Imam Vs Amir Isab Saudagar
Bombay High Court · AIR 1925 Bom 484 : (1925) 27 BOMLR 629
Transfer of Property Act, 1882 — Section 95