High Courts08 Mar 1925Allowed
Kathu Jairam Gujar Vs Vishvanath Ganesh Javadekar
Bombay High Court · AIR 1925 Bom 470 : (1925) 27 BOMLR 682
Contract Act, 1872 — Section 23
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 17 of 20
High Courts05 Mar 1925
Chhotalal Mohanlal Vs Ambalal Hargovan
Bombay High Court · AIR 1925 Bom 423 : (1925) 27 BOMLR 685
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts05 Mar 1925
Ghanshiram Baluram Vs Misrilal Chunilal
Bombay High Court · AIR 1925 Bom 444 : (1925) 27 BOMLR 690
High Courts05 Mar 1925Allowed
Bai Lalbu Vs Mohanlal Gokaldas Javeri
Bombay High Court · AIR 1925 Bom 385 : (1925) 27 BOMLR 687
High Courts03 Mar 1925Dismissed
Krishnarao Pandurang Barve Vs Balvant Keshav Patil
Bombay High Court · AIR 1925 Bom 404 : (1925) 27 BOMLR 678
High Courts27 Feb 1925Allowed
Mulchand Manaji Marwadi Vs Jamanbi Abudulkadirsaheb Kaji
Bombay High Court · AIR 1925 Bom 443 : (1925) 27 BOMLR 671
Limitation Act, 1908 — Article 179
High Courts27 Feb 1925Dismissed
Kisan Tukaram Takle Vs Bapu Tukaram Ghadling
Bombay High Court · AIR 1925 Bom 424 : (1925) 27 BOMLR 670
High Courts27 Feb 1925Dismissed
Jamshedji Naoroji Gamadia Vs Maganlal Bankeylal and Co.
Bombay High Court · (1925) 27 BOMLR 514 : 92 Ind. Cas. 9
Contract Act, 1872 — Section 178
High Courts26 Feb 1925
Pranlal Tribhuwandas Vs Goculdas Damodar
Bombay High Court · AIR 1925 Bom 333 : (1925) 27 BOMLR 570
High Courts25 Feb 1925Dismissed
Begu Vs Emperor
Bombay High Court · (1925) 27 BOMLR 707
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 302
High Courts24 Feb 1925Allowed
Kondi Savla Bachal Vs Banachand Cheniram Marwari
Bombay High Court · AIR 1925 Bom 422 : (1925) 27 BOMLR 667
High Courts23 Feb 1925Allowed
Shripad Dattatraya Kamat Vs Vithal Vasudevshet Parker
Bombay High Court · AIR 1925 Bom 399 : (1925) 27 BOMLR 674
High Courts19 Feb 1925
Lal Rajindra Narain Singh Vs Sunder Bibi
Bombay High Court · (1925) 27 BOMLR 849
Civil Procedure Code, 1908 (CPC) — Section 60(a)
High Courts19 Feb 1925Dismissed
Keshav Krishna Kulkarni Vs Shankar Mahadev Kulkarni
Bombay High Court · AIR 1925 Bom 446 : (1925) 27 BOMLR 663
Easements Act, 1882 — Section 18
High Courts19 Feb 1925
Pandurang Shridhar Pathak Vs Narhar Pandurang Atre
Bombay High Court · AIR 1925 Bom 389 : (1925) 27 BOMLR 657
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts19 Feb 1925Allowed
Vishvanath Bhiva Raul Vs Tukaram Vithu
Bombay High Court · AIR 1925 Bom 417 : (1925) 27 BOMLR 661
High Courts19 Feb 1925Dismissed
Trimbak Narayan Pujari Vs Damu Bhau Sali
Bombay High Court · AIR 1925 Bom 430 : (1925) 27 BOMLR 656 : 95 Ind. Cas. 881
High Courts17 Feb 1925Dismissed
The Viramgam Spinning and Manufacturing Company Limited Vs The Industrial Bank of Western India Limited
Bombay High Court · AIR 1925 Bom 442 : (1925) 27 BOMLR 655
Companies Act, 1956 — Section 158
High Courts16 Feb 1925
Vishvanath Dhondiraj Gayadhani Vs Pandharinath Ganesh
Bombay High Court · AIR 1926 Bom 525
Civil Procedure Code, 1908 (CPC) — Section 66