High Courts05 Feb 1925Dismissed
Govind Vasudeo Kulkarni Vs Narayan Balwant Kulkarni
Bombay High Court · AIR 1925 Bom 439 : (1925) 27 BOMLR 627
Provincial Small Cause Courts Act, 1887 — Article 13
COURT ARCHIVE
Bombay High Court judgments, 1925
395 judgments · page 19 of 20
High Courts05 Feb 1925Dismissed
The Jubilee Mills Ltd. Vs The Commissioner of Income Tax
Bombay High Court · AIR 1925 Bom 257 : (1925) 27 BOMLR 400
Income Tax Act, 1961 — Section 26, 51
High Courts03 Feb 1925
John Robert Ball Vs Charles William Ball
Bombay High Court · AIR 1925 Bom 337 : (1925) 27 BOMLR 564 : (1930) ILR (Bom) 273
High Courts02 Feb 1925Dismissed
Dhanraj Joharmal Vs Soni Bai
Bombay High Court · (1925) 27 BOMLR 837
Evidence Act, 1872 — Section 115
High Courts30 Jan 1925
Tilakdhari Singh Vs Kesho Prasad Singh
Bombay High Court · (1925) 27 BOMLR 819
High Courts30 Jan 1925Dismissed
Imambhai Kamrudin Vs Rahimbhai Usmanbhai
Bombay High Court · (1925) 27 BOMLR 503 : 87 Ind. Cas. 977
Limitation Act, 1963 — Article 120
High Courts30 Jan 1925Dismissed
Venkatadri Appa Rao Vs Parthasarathi Appa Rao
Bombay High Court · (1925) 27 BOMLR 823
Limitation Act, 1908 — Article 123
High Courts30 Jan 1925Dismissed
Mahadev Vithu Patil Vs Ganoo Changoo Patil
Bombay High Court · AIR 1925 Bom 324 : (1925) 27 BOMLR 500 : 87 Ind. Cas. 735
High Courts29 Jan 1925Dismissed
Sundrabai Vithal Deshpande Vs Lakshman Ramchandra Deshpande
Bombay High Court · AIR 1925 Bom 325 : (1925) 27 BOMLR 497 : 87 Ind. Cas. 723
Bombay Hereditary Offices Act, 1874 — Section 5Limitation Act, 1908 — Section 20
High Courts29 Jan 1925Dismissed
Dnyanu Yesu Jagdale Vs Vishnu Parsharam Chitnis
Bombay High Court · AIR 1925 Bom 372 : (1925) 27 BOMLR 495 : 87 Ind. Cas. 721
High Courts29 Jan 1925Dismissed
Ramsing Harising Vs Bai Dhanba
Bombay High Court · AIR 1925 Bom 512 : (1925) 27 BOMLR 626
Transfer of Property Act, 1882 — Section 107
High Courts28 Jan 1925
Emperor Vs Krishtappa Khandappa
Bombay High Court · AIR 1925 Bom 327 : (1925) 27 BOMLR 599 : 87 Ind. Cas. 838
Penal Code, 1860 (IPC) — Section 29, 473
High Courts28 Jan 1925Dismissed
Emperor Vs Chimanlal Pranjivandas Gheewalla
Bombay High Court · (1925) 27 BOMLR 363
Penal Code, 1860 (IPC) — Section 294A
High Courts27 Jan 1925
Limbaji Ravji Hajare Vs Rahi Ravji Hajare
Bombay High Court · 88 Ind. Cas. 643
Contract Act, 1872 — Section 64, 65
High Courts23 Jan 1925
In Re: Mahomed Esmail Fazla
Bombay High Court · AIR 1925 Bom 329 : (1925) 27 BOMLR 551
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts23 Jan 1925
Ardeshar Cowasji Patel Vs K.D. and Bros.
Bombay High Court · AIR 1925 Bom 330 : (1925) 27 BOMLR 553
Transfer of Property Act, 1882 — Section 76
High Courts23 Jan 1925
Motilal Itchhalal Gandhi Vs Haji Moosa Haji Mahomed
Bombay High Court · (1925) 27 BOMLR 814
High Courts22 Jan 1925Allowed
Mahadev Narayan Joshi Vs Shridharbhat Gopalbhat Joshi
Bombay High Court · AIR 1925 Bom 311 : (1925) 27 BOMLR 488 : 87 Ind. Cas. 716
Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts22 Jan 1925Allowed
Achyut Narayan Khare Vs Ramchandra Keshav Ukidve
Bombay High Court · AIR 1925 Bom 362 : (1925) 27 BOMLR 492 : 87 Ind. Cas. 719
High Courts21 Jan 1925Dismissed
Hirabhai Dahyabhai Vs Maneklal Ranchhod
Bombay High Court · AIR 1925 Bom 313 : (1925) 27 BOMLR 485 : 87 Ind. Cas. 713
Civil Procedure Code, 1908 (CPC) — Section 144